High Courts31 Jul 1901Dismissed
Kedar Nath Banerjee Vs Ardha Chunder Roy
Calcutta High Court · (1902) ILR (Cal) 54
Bengal Tenancy Act, 1885 — Section 143, 144, 188
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,948 of 3,203
High Courts31 Jul 1901
Kunja Behari Das Vs Khetra Pal Sing
Calcutta High Court · (1902) ILR (Cal) 208
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts31 Jul 1901
Paresh Nath Singha Vs Nabogopal Chattopadhya
Calcutta High Court · (1902) ILR (Cal) 1
Bengal Tenancy Act, 1885 — Section 159, 167Transfer of Property Act, 1882 — Section 58
High Courts30 Jul 1901
Umed Rasul Shaha Fakir and Others Vs Anath Bandhu Chowdhuri and Another
Calcutta High Court · (1901) ILR (Cal) 637
Bengal Cess Act, 1880 — Section 106
High Courts30 Jul 1901
Nawab Singh Vs Charan Rana and Others
Calcutta High Court · (1901) 07 CAL CK 0006
High Courts26 Jul 1901Dismissed
Ram Ratun Singh Vs Shew Nandan Singh
Calcutta High Court · (1902) ILR (Cal) 126
High Courts26 Jul 1901
Mohesh Chandra Mundle and another Vs Boydya Nath Vaitandi and another
Calcutta High Court · (1901) 07 CAL CK 0005
High Courts24 Jul 1901
Nitya Nunda Sarkar and Another Vs Ram Narain Das and Others
Calcutta High Court · (1901) 07 CAL CK 0009
High Courts24 Jul 1901Dismissed
Kalu Khabir Vs Jan Meah
Calcutta High Court · (1902) ILR (Cal) 100
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts23 Jul 1901
Kunja Behay Das Vs Khetro Pal Singh Roy
Calcutta High Court · (1901) 07 CAL CK 0012
High Courts22 Jul 1901
Puhan Mal and Others Vs Janki Pershad Singh and Another
Calcutta High Court · (1901) ILR (Cal) 680
High Courts19 Jul 1901
Kalil Munda and Others Vs King-Emperor
Calcutta High Court · (1901) ILR (Cal) 797
Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 107, 108, 109, 117, 307
High Courts18 Jul 1901
Moazzim Hossein Khan and Another Vs Raphael Robinson
Calcutta High Court · (1901) ILR (Cal) 641
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1(e)
High Courts17 Jul 1901
Ram Sarup Rai and two others Vs The Emperor
Calcutta High Court · (1901) 07 CAL CK 0027
High Courts16 Jul 1901Dismissed
Shujat Ali and Others Vs Bhiku
Calcutta High Court · (1902) ILR (Cal) 25
Civil Procedure Code, 1882 — Section 280, 281, 282
High Courts12 Jul 1901
A. Caspebsz Vs Kader Nath Sabbadhikari and Others
Calcutta High Court · (1901) ILR (Cal) 738
High Courts12 Jul 1901Allowed
Kashi Prosad Singh Vs Secretary of State For India In Council
Calcutta High Court · (1902) ILR (Cal) 140
Court Fees Act, 1870 — Section 17
High Courts11 Jul 1901Dismissed
Mohim Chandra Guha Vs Annada Charan Dutt and Others
Calcutta High Court · (1901) 07 CAL CK 0025
High Courts11 Jul 1901Dismissed
Bhikari Misra and Others Vs Rani Surja Moni Pat Maha Dai
Calcutta High Court · (1901) 07 CAL CK 0003