COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,947 of 3,203
Ismail Khan Mahomed Vs Kali Krishna Mondol and Apurba Kumari Dossee
Calcutta High Court · (1901) 09 CAL CK 0004
Ram Narain Roy Vs Baij Nath Malla
Calcutta High Court · (1902) ILR (Cal) 36
The Corporation of Calcutta Vs I.J. Cohen
Calcutta High Court · (1901) 09 CAL CK 0001
Jeebun Krista Shaw Vs Benoy Krista Shaw and another
Calcutta High Court · (1901) 09 CAL CK 0005
Sheikh Naimuddin Vs Srimanta Ghose and Others
Calcutta High Court · (1901) 08 CAL CK 0015
Narain Uddin Vs Srimanta Ghose and Others
Calcutta High Court · (1902) ILR (Cal) 219
Hare Krishna Bhowmik and others Vs Robert Watson and Co.
Calcutta High Court · (1901) 08 CAL CK 0001
Nazir Malita and two others Vs Hari Charan Parui
Calcutta High Court · (1901) 08 CAL CK 0008
Khudi Sheikh and Others Vs The King-Emperor
Calcutta High Court · (1901) 08 CAL CK 0014
Rojomoyee Dassee Vs Troylukho Mohiney Dassee
Calcutta High Court · (1902) ILR (Cal) 260
Khalil Nasya and Others Vs The Emperor
Calcutta High Court · (1901) 08 CAL CK 0010
Bhuban Mohan Banerjee Vs Tansuk Roy Seraogi
Calcutta High Court · (1901) 08 CAL CK 0012
Radha Raman Chowdry, Minor by Saradindu Debi Vs Bhowani Prosad Bhowmik
Calcutta High Court · (1901) 08 CAL CK 0004
Umed Rasul Saha and Others Vs Anath Bundhu Chowdry and Another
Calcutta High Court · (1901) 08 CAL CK 0007
Ashutosh Nath Ray Vs Abdool
Calcutta High Court · (1901) ILR (Cal) 676
Nanda Lal Goswami and others Vs Jajneswar Halder and others
Calcutta High Court · (1901) 08 CAL CK 0016
Janki Dass Vs Ram Golam Sahu and Others
Calcutta High Court · (1901) ILR (Cal) 813