High Courts10 Jul 1901Dismissed
Bhajahari Pal and Another Vs Ram Lal Das and Others
Calcutta High Court · (1901) 07 CAL CK 0011
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,949 of 3,203
High Courts10 Jul 1901Dismissed
Harrish Chandra Chatterji Vs Bhoba Tarini Debi and others
Calcutta High Court · (1901) 07 CAL CK 0007
High Courts09 Jul 1901
Raj Narain Mookerjee Vs Ful Kumari Debi
Calcutta High Court · (1902) ILR (Cal) 68
Contract Act, 1872 — Section 130Probate and Administration Act, 1881 — Section 51, 78
High Courts09 Jul 1901
Lolit Mohan Moitra Vs Surja Kanta Acharjee and Others
Calcutta High Court · (1901) ILR (Cal) 709
Criminal Procedure Code, 1898 (CrPC) — Section 145, 340, 342, 435(3), 437Specific Relief Act, 1877 — Section 9
High Courts08 Jul 1901Allowed
Raj Narain Mookerjee Vs Ful Kumari Debi
Calcutta High Court · (1901) 07 CAL CK 0010
High Courts05 Jul 1901Dismissed
Dilwar Ali and Another Vs Ram Taruck Hazra
Calcutta High Court · (1902) ILR (Cal) 94
Civil Procedure Code, 1908 (CPC) — Section 11Public Demands Recovery Act, 1880 — Section 19
High Courts03 Jul 1901
The Collector of Dacca Vs Jagat Chunder Goswami
Calcutta High Court · (1901) ILR (Cal) 608
Evidence Act, 1872 — Section 42
High Courts01 Jul 1901
Juggernath Barj Vs Kanai Das Byragi and Another
Calcutta High Court · (1901) 07 CAL CK 0028
High Courts26 Jun 1901
The Secretary of State For India In Council Vs Jagat Mohini Dass
Calcutta High Court · (1901) ILR (Cal) 540
Criminal Procedure Code, 1898 (CrPC) — Section 88
High Courts25 Jun 1901
Hem Chandra Bakshi Vs Jadub Chandra Bakshi
Calcutta High Court · 17 Ind. Cas. 99
Probate and Administration Act, 1881 — Section 86
High Courts25 Jun 1901
Jamini Mohan Nundy and Another Vs Chandra Kumar Roy and Another
Calcutta High Court · (1901) 06 CAL CK 0001
High Courts24 Jun 1901Dismissed
Hara Lall Banerjee Vs Nitambini Debi
Calcutta High Court · (1902) ILR (Cal) 315
Specific Relief Act, 1877 — Section 42
High Courts21 Jun 1901
Preo Lall Paul Chowdhry Vs Radhika Prosad Paul Chowdhry and others
Calcutta High Court · (1901) 06 CAL CK 0015
High Courts20 Jun 1901
Boisogomoff Vs Nahapiet Jute Company
Calcutta High Court · (1902) ILR (Cal) 587
High Courts19 Jun 1901
Kazi Zeamuddin Ahmed Vs Queen-Empbess
Calcutta High Court · (1901) ILR (Cal) 504
Penal Code, 1860 (IPC) — Section 154
High Courts18 Jun 1901
Sarup Ganjan Singh Bhuyan Vs Robert Watson and Co., Ld.
Calcutta High Court · (1901) 06 CAL CK 0020
High Courts18 Jun 1901
Tamasha Bibi Vs Mathura Nath Bhowmik and Others
Calcutta High Court · (1901) ILR (Cal) 590
High Courts13 Jun 1901
Kong Yee Lone and Co. Vs Lowjee Nanjee
Calcutta High Court · (1902) ILR (Cal) 461
Contract Act, 1872 — Section 30
High Courts13 Jun 1901
King-Emperor Vs Mathura Thakur and others
Calcutta High Court · (1901) 06 CAL CK 0004