COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,945 of 3,203
Bhugwan Chunder Kritiratna Vs Chundra Mala Gupta
Calcutta High Court · (1902) ILR (Cal) 773
Ishari Pershad and Others Vs Ram Narain Saha and others
Calcutta High Court · (1902) 01 CAL CK 0024
Lalla Kanhoo Lal and another Vs Musamat Manki Bibi and others
Calcutta High Court · (1902) 01 CAL CK 0005
Nund Kishore Lal Vs Kanee Ram Tewary
Calcutta High Court · (1902) ILR (Cal) 355
Inder Narain Singh and Another Vs E.E. Adlam
Calcutta High Court · (1902) 01 CAL CK 0022
In Re: Horace Lyall
Calcutta High Court · (1902) ILR (Cal) 286
Ram Pertab Jhowar Vs Madho Rai and Others
Calcutta High Court · (1902) 01 CAL CK 0019
Rajah Ramessur Proshad Narain Singh Vs Rai Sham Krissen and others
Calcutta High Court · (1901) 12 CAL CK 0008
Dinomoni Chowdhrani Vs Brojo Mohini Chowdhrani
Calcutta High Court · (1902) ILR (Cal) 187
Modhu Sudan Das Vs Rhidoy Moni Baistabi
Calcutta High Court · (1901) 12 CAL CK 0001
Annoda Prosad Ghose Vs Rajendra Kumar Ghose
Calcutta High Court · (1902) ILR (Cal) 223
Mohendra Nath Sarkar Vs Biswanath Haldar
Calcutta High Court · (1902) ILR (Cal) 231
Amrito Lal Mukherjee Vs Ram Chandra Roy
Calcutta High Court · (1902) ILR (Cal) 60
Ram Lochan Sarcar Vs Queen-Empress
Calcutta High Court · (1902) ILR (Cal) 214
Jagannath khan Vs Brojonath pal
Calcutta High Court · (1902) ILR (Cal) 580
In Re: Manik Mandal, Brojo Mandal, Badan Mandal and Kailas Mandal
Calcutta High Court · (1901) 12 CAL CK 0004
Atul Chunder Mookerjee Vs Soshi Bhushan Mullick
Calcutta High Court · (1902) ILR (Cal) 63
Jagannath Manjhi Vs Jumman Ali Putwari
Calcutta High Court · (1902) ILR (Cal) 247