High Courts04 Feb 1902
Keshwar Lal Shaha Vs Girish Chunder Dutt
Calcutta High Court · (1902) ILR (Cal) 496
Penal Code, 1860 (IPC) — Section 114, 34
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,944 of 3,203
High Courts03 Feb 1902
Lokenath Shah Chowdhry Vs Nedu Biswas
Calcutta High Court · (1902) ILR (Cal) 382
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts03 Feb 1902
Ishan Chandra Das Sarkar Vs G.L. Garth and Girish Chandra Roy
Calcutta High Court · (1902) 02 CAL CK 0007
High Courts02 Feb 1902
Ishan Chunder Dass Vs Garth and Another
Calcutta High Court · (1902) 02 CAL CK 0030
High Courts31 Jan 1902Dismissed
Hem Chandra Chowdhry Vs Sarat Kamini Dasya and others
Calcutta High Court · (1902) 01 CAL CK 0023
High Courts31 Jan 1902Dismissed
Mani Chander Chakerbutty Vs Baikanta Nath Biswas
Calcutta High Court · (1902) ILR (Cal) 363
High Courts31 Jan 1902
Emperor Vs Nuri Sheikh
Calcutta High Court · (1902) ILR (Cal) 483
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts31 Jan 1902Dismissed
Peary Mohan Mukhopadhya Vs Sreeram Chandra Bose and Others
Calcutta High Court · (1902) 01 CAL CK 0009
High Courts31 Jan 1902
Girish Chunder Ghose Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 457
Criminal Procedure Code, 1898 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 402
High Courts30 Jan 1902Allowed
Serajul Huq Khan Vs Abdul Rahaman
Calcutta High Court · (1902) ILR (Cal) 257
Civil Procedure Code, 1908 (CPC) — Section 28, 45
High Courts28 Jan 1902
Emperor Vs Bheleka Aham
Calcutta High Court · (1902) ILR (Cal) 493
Penal Code, 1860 (IPC) — Section 471, 84, 85
High Courts24 Jan 1902Allowed
Kailas Chandra Das and another Vs The Crown
Calcutta High Court · (1902) 01 CAL CK 0003
High Courts23 Jan 1902
Gobind Sahai and another Vs Messrs. Sims and Carruthers
Calcutta High Court · (1902) 01 CAL CK 0002
High Courts22 Jan 1902
Abdul Ghani Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 412
Criminal Procedure Code, 1898 (CrPC) — Section 215, 403Post Office Act, 1898 — Section 52
High Courts21 Jan 1902
Sarat Chunder Roy Vs Bepin Chandra Roy
Calcutta High Court · (1902) ILR (Cal) 389
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts21 Jan 1902
Surat Lall Chowdhry Vs Emperor
Calcutta High Court · (1902) 01 CAL CK 0010
Criminal Procedure Code, 1898 (CrPC) — Section 526(8)Penal Code, 1860 (IPC) — Section 395
High Courts16 Jan 1902Dismissed
Satya Kripal Bandopadhya and another, Executors to the Estate of Satya Doyal Bandopadhya Vs Gopi Kishore Mandul and others
Calcutta High Court · (1902) 01 CAL CK 0015
High Courts16 Jan 1902
Baida Nath Majumdar Vs Nibaran Chunder Ghose
Calcutta High Court · (1902) ILR (Cal) 242
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Jan 1902
Mangan Das Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 379
Criminal Procedure Code, 1898 (CrPC) — Section 297Penal Code, 1860 (IPC) — Section 147, 149, 149, 149, 304