High Courts11 Mar 1902
Jamiruddi Masalli and Others Vs The Crown
Calcutta High Court · (1902) 03 CAL CK 0012
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,942 of 3,203
High Courts07 Mar 1902
Emperor Vs Preo Nath Chowdhry
Calcutta High Court · (1902) ILR (Cal) 489
Criminal Procedure Code, 1898 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 408, 95
High Courts06 Mar 1902
In Re: L.P.D. Broughton
Calcutta High Court · (1902) ILR (Cal) 311
Succession Act, 1865 — Section 58
High Courts05 Mar 1902
Tarini Charn Mundle Vs Gourikant Biswas
Calcutta High Court · (1902) 03 CAL CK 0022
High Courts05 Mar 1902
Bidhu Bhusan Bose Vs Hari Nath Chakravarti
Calcutta High Court · (1902) 03 CAL CK 0021
High Courts04 Mar 1902Allowed
Boisogomoff Vs Nahapiet Jute Company
Calcutta High Court · (1902) ILR (Cal) 323
Evidence Act, 1872 — Section 3
High Courts04 Mar 1902
Jamiruddi Masalli Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 782
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts03 Mar 1902
Ragho Singh and Others Vs King-Emperor
Calcutta High Court · (1902) 03 CAL CK 0004
High Courts28 Feb 1902
Ram Pershad and another Vs The King-Emperor
Calcutta High Court · (1902) 02 CAL CK 0022
High Courts28 Feb 1902
Administrator General Vs Aghore Nath Mookerjee
Calcutta High Court · (1902) ILR (Cal) 420
High Courts28 Feb 1902
Manindra Chandra Nandi Vs Barada Kanta Chowdhry
Calcutta High Court · (1902) 02 CAL CK 0010
High Courts25 Feb 1902
Maharani Beni Pershad Koeri Vs Raj Kumar Chowbey and Another
Calcutta High Court · 17 Ind. Cas. 111
Bengal Tenancy Act, 1885 — Section 51
High Courts25 Feb 1902
Baidya Nath Majumdar Vs Nibaran Chunder Gope
Calcutta High Court · (1902) 02 CAL CK 0025
High Courts22 Feb 1902Dismissed
Mohesh Chunder Dhal Vs Satrughan Dhal
Calcutta High Court · (1902) ILR (Cal) 343
High Courts21 Feb 1902Dismissed
Mahomed Wahiduddin Vs Hakiman
Calcutta High Court · (1902) ILR (Cal) 278