High Courts30 Apr 1902
Chundra Coomar Biswas Vs Calcutta Corporation
Calcutta High Court · (1902) 04 CAL CK 0025
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,940 of 3,203
High Courts30 Apr 1902
Mir Ahwad Hossein Vs Mahomed Askari
Calcutta High Court · (1902) ILR (Cal) 726
Criminal Procedure Code, 1898 (CrPC) — Section 367, 369, 403, 437
High Courts30 Apr 1902
Mirza Mahomed Askari Vs Mir Ahamed Hossein
Calcutta High Court · (1902) 04 CAL CK 0023
High Courts30 Apr 1902
Rajani Kant Guho Vs Srimutty Uzir Bibi and Another
Calcutta High Court · (1902) 04 CAL CK 0013
High Courts29 Apr 1902Dismissed
Ramgati Mandul Vs Shyama Charan Dutt and others
Calcutta High Court · (1902) 04 CAL CK 0030
High Courts29 Apr 1902
Joginee Mohun Chatterjee Vs Bhoot Nath Ghosal
Calcutta High Court · (1902) ILR (Cal) 654
Registration Act, 1877 — Section 17, 18, 28, 49
High Courts29 Apr 1902
Georgucopulas Vs Georgucopulas
Calcutta High Court · (1902) ILR (Cal) 619
Divorce Act, 1869 — Section 7
High Courts29 Apr 1902
Lalu Sahu and Another Vs Ghunaria Uraon and Others
Calcutta High Court · 2 Ind. Cas. 381
Limitation Act, 1963 — Article 142, 144
High Courts28 Apr 1902Dismissed
Rash Behari Pal Chowdhry and another Vs Sridhar Belal and others
Calcutta High Court · (1902) 04 CAL CK 0021
High Courts24 Apr 1902
In Re: Chuni Lal Oswal
Calcutta High Court · (1902) ILR (Cal) 503
Insolvent Debtors Act, 1848 — Section 26, 36
High Courts24 Apr 1902
Dhone Kristo Samanta and Others Vs King-Emperor, on the prosecution of H.A. Martin
Calcutta High Court · (1902) 04 CAL CK 0012
High Courts23 Apr 1902
Chunder Nath Bose and others Vs Ram Nidhi Pal and another
Calcutta High Court · (1902) 04 CAL CK 0031
High Courts23 Apr 1902
Rajah Pudmanund Singh and Others Vs Ghanshyam Misser
Calcutta High Court · (1902) 04 CAL CK 0022
High Courts23 Apr 1902
Monmohiney Dassee Vs Radha Kristo Dass
Calcutta High Court · (1902) ILR (Cal) 543
High Courts22 Apr 1902
Waliul Hassan alias Hasant Towhid Vs Maharaj-Kumar Gopal Sarun Narain Singh, minor under the Court of Wards by his Manager Mr. Ogilvy
Calcutta High Court · (1902) 04 CAL CK 0009
High Courts22 Apr 1902
Fazel Sheikh Vs Keramuddi Sheikh and others
Calcutta High Court · (1902) 04 CAL CK 0003
High Courts22 Apr 1902
The Deputy Legal Remembrancer on Behalf of the Local Government Vs Mir Sarwar Jan
Calcutta High Court · (1902) 04 CAL CK 0001
High Courts21 Apr 1902
Bunwari Jha and others Vs Ramjee Thakur
Calcutta High Court · (1902) 04 CAL CK 0006
High Courts15 Apr 1902
In Re: In the Goods of Giris Chandra Mitter, deceased
Calcutta High Court · (1902) 04 CAL CK 0004