High Courts15 May 1902
In Re: Application under sec. 13 of the Legal Practitioner''s Act and Syed Wajid Hossain, a Muktear
Calcutta High Court · (1902) 05 CAL CK 0007
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,939 of 3,203
High Courts14 May 1902
Kassim Mamoojee Vs Isuf Mahomed Sulliman
Calcutta High Court · (1902) ILR (Cal) 509
Presidency Small Cause Courts Act, 1882 — Section 18
High Courts14 May 1902
Kadaressur Sen Babor and others Vs Mohim Chandra Chakravarti
Calcutta High Court · (1902) 05 CAL CK 0023
High Courts09 May 1902
Laljee Shahay Singh and others Vs F.C. Walker and others
Calcutta High Court · (1902) 05 CAL CK 0044
High Courts08 May 1902
Ram Prosad and others Vs S.M. Sachi Dassi
Calcutta High Court · (1902) 05 CAL CK 0043
High Courts08 May 1902Dismissed
Chowdhry Kesei Sahay Vs Giani Roy
Calcutta High Court · (1902) ILR (Cal) 626
Civil Procedure Code, 1882 — Section 310A, 551Limitation Act, 1877 — Article 12, 14
High Courts08 May 1902Dismissed
Beg Raj Marwari and Goberdhan Marwari Vs Sreemutty Kundali Debya
Calcutta High Court · (1902) 05 CAL CK 0019
High Courts08 May 1902
Annada Persad Pal and another Vs Khoda Box Mallik and another
Calcutta High Court · (1902) 05 CAL CK 0018
High Courts08 May 1902
Beni Madhub Kurmi Vs Kumud Kumar Biswas
Calcutta High Court · (1902) 05 CAL CK 0015
High Courts08 May 1902Dismissed
Ambica Nath Acharjee Vs Aditya Nath Moitra and others
Calcutta High Court · (1902) 05 CAL CK 0010
High Courts08 May 1902Dismissed
Mahanth Ramji Dass and Another Vs Lachhu Dass
Calcutta High Court · (1902) 05 CAL CK 0005
High Courts08 May 1902
Bidhu Bhusan Chatterji Vs Annoda Churn Kanangui
Calcutta High Court · (1902) 05 CAL CK 0004
High Courts07 May 1902Dismissed
Mukund Koeri Vs Deputy Commissioner of Chota Nagpur
Calcutta High Court · (1902) ILR (Cal) 638
Bengal Court of Wards Act, 1879 — Section 10, 6Guardians and Wards Act, 1890 — Section 7
High Courts07 May 1902
In Re: Chuni Lal Oswal
Calcutta High Court · (1902) ILR (Cal) 507
Insolvent Debtors Act, 1848 — Section 36
High Courts07 May 1902Dismissed
Gooroo Das Mustafi Vs Sarat Chunder Mustafi
Calcutta High Court · (1902) ILR (Cal) 699
High Courts02 May 1902
Frederick Peacock Vs Madan Gopal and Others
Calcutta High Court · (1902) ILR (Cal) 428
Criminal Procedure Code, 1898 (CrPC) — Section 270
High Courts01 May 1902
Ratan Mahanti Vs Khatoo Sahoo
Calcutta High Court · (1902) ILR (Cal) 400
Civil Procedure Code, 1882 — Section 223, 224, 229(A), 229(B)
High Courts30 Apr 1902Dismissed
Soshi Bhusan Ghose Vs Gonesh Chunder Ghose
Calcutta High Court · (1902) ILR (Cal) 500
Specific Relief Act, 1877 — Section 54