High Courts11 Jun 1902
Bhaman Singh and another Vs Haluman Mandal
Calcutta High Court · (1902) 06 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,937 of 3,203
High Courts10 Jun 1902
Bishwanath Das Vs Keshab Gandhabanik
Calcutta High Court · (1902) 06 CAL CK 0017
High Courts09 Jun 1902Dismissed
Gokul Mandar and Another Vs Pudmanund Singh and Others
Calcutta High Court · (1902) 06 CAL CK 0024
High Courts09 Jun 1902
Sheikh Jinuat Chowdry and Others Vs Sheikh Rhusen
Calcutta High Court · (1902) 06 CAL CK 0009
High Courts09 Jun 1902
Haro Mohan Sardar and Another Vs Gobind Sahu and Others
Calcutta High Court · (1902) 06 CAL CK 0005
High Courts06 Jun 1902
Bejoy Singh Dudhuria Vs Hukum Chand
Calcutta High Court · (1902) ILR (Cal) 548
High Courts06 Jun 1902
Sarat Chandra Roy Chowdry Vs Chandi Charan Mitra
Calcutta High Court · (1902) 06 CAL CK 0011
High Courts05 Jun 1902Dismissed
Ram Pershad Vs Jagannath Ram
Calcutta High Court · (1902) 06 CAL CK 0015
High Courts05 Jun 1902Allowed
Ram Das Marwari Vs Tekait Braja Behari Singh and Another
Calcutta High Court · (1902) 06 CAL CK 0001
High Courts04 Jun 1902Allowed
Benode Lal Pakrashi Vs Brajendra Kumar Saha
Calcutta High Court · (1902) ILR (Cal) 810
High Courts03 Jun 1902
Bhola Nath Mullick and Others Vs The Emperor
Calcutta High Court · (1902) 06 CAL CK 0007
High Courts02 Jun 1902
Remjit Singh and others Vs Luchman Prosad
Calcutta High Court · (1902) 06 CAL CK 0033
High Courts02 Jun 1902
Ramhuri Singh Vs Jubbar Ali Meah and another
Calcutta High Court · (1902) 06 CAL CK 0002
High Courts28 May 1902
Balai Mahto and others Vs Nobin Manjhi
Calcutta High Court · (1902) 05 CAL CK 0036