High Courts02 Jul 1902Dismissed
Moti Laul Roy Vs Bhawani Kumari Debi and Others
Calcutta High Court · (1902) 07 CAL CK 0027
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,936 of 3,203
High Courts02 Jul 1902Dismissed
Haradhan Chattoraj Vs Kartik Chandra Chattopadhya and Others and Mahandeb Roy and Others
Calcutta High Court · (1902) 07 CAL CK 0004
High Courts02 Jul 1902Dismissed
Lakshmi Priya Chowdhurani Vs Rama Kanta Shaha
Calcutta High Court · (1902) 07 CAL CK 0002
High Courts01 Jul 1902
Protap Chunder Dey Vs Toolsey Dass Dey
Calcutta High Court · (1902) ILR (Cal) 793
Arbitration Act, 1940 — Section 13
High Courts01 Jul 1902Dismissed
Peamatha Chandra Roy Vs Khetra Mohan Ghose
Calcutta High Court · (1902) ILR (Cal) 651
Transfer of Property Act, 1882 — Section 89
High Courts01 Jul 1902Dismissed
The Emperor Vs Kampu Kuki and Dingur Singh
Calcutta High Court · (1902) 07 CAL CK 0005
High Courts27 Jun 1902Dismissed
Jahnnovi Chowdharani and Others Vs The Secretary of State for India in Council and others
Calcutta High Court · (1902) 06 CAL CK 0034
High Courts27 Jun 1902Dismissed
Agin Bindh Upadhya Vs Mohan Bikram Shah
Calcutta High Court · (1902) 06 CAL CK 0013
High Courts25 Jun 1902
Baroda Kanta Bose Vs Chunder Kanta Ghose
Calcutta High Court · (1902) ILR (Cal) 682
High Courts24 Jun 1902Allowed
Satish Chunder Giri Vs Hem Chunder Mookhopadhya
Calcutta High Court · (1902) ILR (Cal) 823
High Courts23 Jun 1902
Govinda Hazra Vs Protap Narain Mukhopadhya
Calcutta High Court · (1902) ILR (Cal) 740
Evidence Act, 1872 — Section 90
High Courts23 Jun 1902Dismissed
Nobin Chandra Chowdhury and others Vs Surendra Nath Ghosh
Calcutta High Court · (1902) 06 CAL CK 0021
High Courts23 Jun 1902Dismissed
Radhey Singh and others Vs Mangani Ram and another
Calcutta High Court · (1902) 06 CAL CK 0004
High Courts20 Jun 1902Allowed
Moharani Beni Pershad Koeri Vs Goberdhan Koeri
Calcutta High Court · (1902) 06 CAL CK 0030
High Courts18 Jun 1902Allowed
Ram Sarup Lal Vs Shah Latafat Hossein
Calcutta High Court · (1902) ILR (Cal) 735
High Courts16 Jun 1902Dismissed
Mudit Narayan Singh Vs Ranglal Singh
Calcutta High Court · (1902) ILR (Cal) 797
High Courts12 Jun 1902
Saraswati Debi Vs Maharaja Durga Churn Laha and Others
Calcutta High Court · (1902) 06 CAL CK 0003