High Courts27 Aug 1902
Shyama Charan Banerji Vs Mrinmayi Debi
Calcutta High Court · (1904) ILR (Cal) 79
Civil Procedure Code, 1908 (CPC) — Section 13
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,934 of 3,203
High Courts27 Aug 1902Dismissed
Raghu Ram Hazra Vs Mohesh Chandra Bandopadhya and others
Calcutta High Court · (1902) 08 CAL CK 0006
High Courts22 Aug 1902Dismissed
Ezra Vs The Secretary of State and Others
Calcutta High Court · (1902) 08 CAL CK 0010
High Courts15 Aug 1902
Amir Khan and Another Vs King-Emperor
Calcutta High Court · (1902) 08 CAL CK 0007
High Courts14 Aug 1902Allowed
Kali Sankar Bajpai Vs Baikanta Nath Sen
Calcutta High Court · (1902) 08 CAL CK 0004
High Courts13 Aug 1902
Dharani Kanta Lahiri Vs Gaber Ali Khan
Calcutta High Court · (1902) 08 CAL CK 0009
High Courts12 Aug 1902Dismissed
Uma Charan Baroah Vs Moni Ram Baroah and another
Calcutta High Court · (1902) 08 CAL CK 0003
High Courts08 Aug 1902
Madhub Dass Bairagi Vs Jogesh Chunder Sarkar
Calcutta High Court · (1902) 08 CAL CK 0008
High Courts07 Aug 1902
Keshub Chandra Sen Vs Calcutta Municipal Corporation
Calcutta High Court · (1902) 08 CAL CK 0014
High Courts06 Aug 1902Dismissed
Jagatjiban Nando Roy Vs Sarat Chandra Ghosh and another
Calcutta High Court · (1902) 08 CAL CK 0022
High Courts06 Aug 1902Dismissed
Sheo Das Misser Vs Birj Nandan Pershad and Others
Calcutta High Court · (1902) 08 CAL CK 0019
High Courts05 Aug 1902Dismissed
Tukun Singh Vs Honuman Das and another
Calcutta High Court · (1902) 08 CAL CK 0011
High Courts04 Aug 1902
Chandra Kumar Das and Another Vs The Emperor
Calcutta High Court · (1902) 08 CAL CK 0021
High Courts02 Aug 1902Dismissed
Buta Vs Municipal Committee of Lahore
Calcutta High Court · (1902) ILR (Cal) 854
High Courts01 Aug 1902
Basudeb Giri and Others Vs Brojo Mohan Jana and Others
Calcutta High Court · (1902) 08 CAL CK 0005
High Courts01 Aug 1902Dismissed
Nityanund Roy Vs Juggat Chandra Guha and Durga Sundari and another
Calcutta High Court · (1902) 08 CAL CK 0001
High Courts25 Jul 1902
Mahammad Faiz Chowdhury Vs E.F. Sandys
Calcutta High Court · 53 Ind. Cas. 737
Bengal Tenancy Act, 1885 — Section 100, 95, 98
High Courts25 Jul 1902
Golam Ahad Chowdhry Vs Judhister Chundra Shaha
Calcutta High Court · (1902) 07 CAL CK 0008