COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,932 of 3,203
High Courts22 Dec 1902Dismissed
Nistarini Dassi Vs Nundo Lal Bose
Calcutta High Court · (1902) 12 CAL CK 0012
High Courts22 Dec 1902
Bibhuty Mohut Roy Vs Dasimonidassi
Calcutta High Court · 3 Ind. Cas. 393
Criminal Procedure Code, 1898 (CrPC) — Section 440
High Courts19 Dec 1902Dismissed
Mohendra Nath Mukhopadhya Vs Samu Bibi and others
Calcutta High Court · (1902) 12 CAL CK 0003
High Courts18 Dec 1902
Sabid Mondul and Others Vs Lakshmi Mondul
Calcutta High Court · (1902) 12 CAL CK 0005
High Courts15 Dec 1902
A.M. Dunne Vs Kumar Chandra Kisore
Calcutta High Court · (1902) 12 CAL CK 0009
High Courts13 Dec 1902Dismissed
Ram Anugra Narin Singh Vs Chowdhry Hanuman Sahai
Calcutta High Court · (1902) 12 CAL CK 0021
High Courts13 Dec 1902Dismissed
Ram Narain Joshi Vs Parmeswar Narain Mahta and Others
Calcutta High Court · (1902) 12 CAL CK 0010
High Courts12 Dec 1902
Bishun Das Ghosh and Another Vs The King-Emperor
Calcutta High Court · (1902) 12 CAL CK 0016
High Courts11 Dec 1902Dismissed
Ashrafuddin Ahmed Vs Bepin Behari Mullick
Calcutta High Court · (1902) 12 CAL CK 0004
High Courts11 Dec 1902
Banku Behari Shaha Vs Krishto Gobindo Joardar
Calcutta High Court · (1902) 12 CAL CK 0001
High Courts10 Dec 1902
Taramoni Chaudhurani Vs Gyanendra Mohan Chaudhuri and others
Calcutta High Court · (1902) 12 CAL CK 0028
High Courts08 Dec 1902
Raj Narain Mitter Vs Panna Chand Singh
Calcutta High Court · (1902) 12 CAL CK 0013
High Courts05 Dec 1902Allowed
Abdul Rahaman Vs Matiyar Rahaman
Calcutta High Court · (1902) 12 CAL CK 0011
High Courts04 Dec 1902Dismissed
Rasamoy Purkait and others Vs Srinath Moyra
Calcutta High Court · (1902) 12 CAL CK 0026
High Courts04 Dec 1902
East Indian Railway Co. Vs Toonya Ram
Calcutta High Court · (1902) 12 CAL CK 0024
High Courts04 Dec 1902
Toonya Ram Vs East Indian Railway Company
Calcutta High Court · (1902) 12 CAL CK 0014