High Courts23 Feb 1903Dismissed
Ganga Prosad Vs Raj Coomar Singh
Calcutta High Court · (1903) 02 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,930 of 3,203
High Courts19 Feb 1903
Gopinath Patnaik Vs Narain Das Banerjee
Calcutta High Court · (1903) 02 CAL CK 0007
High Courts13 Feb 1903
Ram Dayal Bagria and others Vs Shiva Lakshman Bhakat
Calcutta High Court · (1903) 02 CAL CK 0018
High Courts13 Feb 1903Allowed
Gonesh Das Bagria Vs Shiva Lakshman Bhakat
Calcutta High Court · (1903) 02 CAL CK 0008
High Courts13 Feb 1903Dismissed
Radha Nath Singh Vs Chandi Charan Singh
Calcutta High Court · (1903) 02 CAL CK 0002
High Courts13 Feb 1903Allowed
Bhupati Ram Vs Sourendra Mohun Tagore
Calcutta High Court · (1903) 02 CAL CK 0001
High Courts11 Feb 1903
Garling Vs Secretary of State for India
Calcutta High Court · (1903) 02 CAL CK 0011
High Courts09 Feb 1903
Aghore Nath Mookerjee Vs Administrator-General of Bengal
Calcutta High Court · (1903) 02 CAL CK 0017
High Courts06 Feb 1903
Annada Sundari Chandalini Vs Kebulram Changa
Calcutta High Court · (1903) 02 CAL CK 0005
High Courts05 Feb 1903Allowed
Kali Charan Sirdar Vs Sarat Chunder Chowdhry
Calcutta High Court · (1903) 02 CAL CK 0016
High Courts05 Feb 1903
Nikunja Behari Chunda and Others Vs Maharaja Radha Kisore Manikya Bahadur
Calcutta High Court · 30 Ind. Cas. 944
Bengal Tenancy Act, 1885 — Section 106Civil Procedure Code, 1908 (CPC) — Section 13
High Courts30 Jan 1903Dismissed
Mohesh Chunder Das and Others Vs Hori Mohan Chakrabutty
Calcutta High Court · (1903) 01 CAL CK 0009
High Courts29 Jan 1903
Amriteshwari Debi and another Vs Darpa Narain Das and others
Calcutta High Court · (1903) 01 CAL CK 0023
High Courts29 Jan 1903Dismissed
Holland Bombay Trading Company Vs Buktear Mull and Bal Kissen
Calcutta High Court · (1903) 01 CAL CK 0020
High Courts29 Jan 1903
Mon Mohan Ghose and Others Vs Rajendra Coomar Ghosh and Others
Calcutta High Court · (1903) 01 CAL CK 0008
High Courts23 Jan 1903Allowed
Elokeshi Dassi Vs Hari Prosad Soor
Calcutta High Court · (1903) 01 CAL CK 0025