High Courts31 Mar 1903Dismissed
Abdul Hakim Vs Abdul Rohim and another
Calcutta High Court · (1903) 03 CAL CK 0020
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,928 of 3,203
High Courts30 Mar 1903
Debendra Narain Roy Vs Ramtaran Banerjee
Calcutta High Court · (1903) 03 CAL CK 0037
High Courts30 Mar 1903Dismissed
Kiron Chunder Roy Vs Naimuddi Talukdar
Calcutta High Court · (1903) 03 CAL CK 0034
High Courts30 Mar 1903
Brojendra Kumar Roy Chowdry Vs Gopi Mohan Roy Chowdry and others
Calcutta High Court · (1903) 03 CAL CK 0009
High Courts27 Mar 1903Dismissed
Pasupati Nath Bose Vs Nando Lal Bose
Calcutta High Court · (1903) 03 CAL CK 0023
High Courts27 Mar 1903Allowed
Mohim Chandra Bhuttacharjee Vs Ram Lochan Dey
Calcutta High Court · (1903) 03 CAL CK 0019
High Courts26 Mar 1903Allowed
Maharaja Radha Kishore Manikya Bahadur Vs Sreemutty Ananda Pria and Others
Calcutta High Court · (1903) 03 CAL CK 0027
High Courts25 Mar 1903Dismissed
Harish Chandra Tewary Vs Chandpore Company Limited
Calcutta High Court · (1903) 03 CAL CK 0024
High Courts24 Mar 1903Dismissed
Ram Nath Tarkaratna Bhattacharjee Vs Gopal Chandra Sankar
Calcutta High Court · (1903) 03 CAL CK 0029
High Courts24 Mar 1903
Matangini Chaudhurani and Another Vs Sreenath Das
Calcutta High Court · (1903) 03 CAL CK 0004
High Courts20 Mar 1903Dismissed
Afzul Hossein Vs Rajbuns Sahai
Calcutta High Court · (1903) 03 CAL CK 0038
High Courts20 Mar 1903Dismissed
Ganga Ram Marwari Vs Secretary of State For India
Calcutta High Court · (1903) 03 CAL CK 0022
High Courts19 Mar 1903Dismissed
Majir Baksh Chowdhury Vs Sadagar Mia and Another
Calcutta High Court · (1903) 03 CAL CK 0016
High Courts18 Mar 1903Dismissed
Dinamoni Chaudhurani Vs Elahudad Khan and others
Calcutta High Court · (1903) 03 CAL CK 0008
High Courts17 Mar 1903
Radharaman Munshi Vs Surnomoyi Debi
Calcutta High Court · (1903) 03 CAL CK 0031
High Courts17 Mar 1903
Purna Chandra Bandopadhya Vs Sasi Bhusan Mullik
Calcutta High Court · (1903) 03 CAL CK 0021
High Courts17 Mar 1903
Rameshwar Prosad Narain Singh Vs Chandreshwar Prosad Narain Singh
Calcutta High Court · (1903) 03 CAL CK 0005