High Courts10 Mar 1903
Corporation of Calcutta Vs Amrita Lal Mukerjee
Calcutta High Court · (1903) 03 CAL CK 0003
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,929 of 3,203
High Courts10 Mar 1903Dismissed
Surendra Nath Sarma Vs Rai Mohan Dass
Calcutta High Court · (1903) 03 CAL CK 0002
High Courts09 Mar 1903
In Re: Prokash Chunder Sarkar, a Vakil
Calcutta High Court · (1903) 03 CAL CK 0028
High Courts09 Mar 1903Dismissed
Hari Kishun Bhagat Vs Tilukdhari Lal and another
Calcutta High Court · (1903) 03 CAL CK 0007
High Courts06 Mar 1903Dismissed
Matangini Debi Vs Girish Chunder Chongdar
Calcutta High Court · (1903) 03 CAL CK 0036
High Courts06 Mar 1903
Rakhal Moni Dassi Vs Adwyta Prosad Roy
Calcutta High Court · (1903) 03 CAL CK 0035
High Courts06 Mar 1903
Ambica Dat Vyas Vs Nityanund Singh
Calcutta High Court · (1903) 03 CAL CK 0013
High Courts05 Mar 1903
Shosi Bhusan Sadhu Vs Ahmed Hossein and Others
Calcutta High Court · (1903) 03 CAL CK 0010
High Courts04 Mar 1903Allowed
Fazlur Rahim Abu Ahmed Vs Dwarka Nath Chowdhry
Calcutta High Court · (1903) 03 CAL CK 0025
High Courts04 Mar 1903Dismissed
Jiban Krishna Roy Vs Brojo Lal Sen
Calcutta High Court · (1903) 03 CAL CK 0018
High Courts04 Mar 1903Allowed
Ganga Ram Marwari Vs Jaiballav Narain Singh
Calcutta High Court · (1903) 03 CAL CK 0015
High Courts04 Mar 1903
Prosunno Kumar Sen Vs Mahabharat Saha and Others
Calcutta High Court · (1903) 03 CAL CK 0014
High Courts01 Mar 1903Dismissed
Surendra Nath Sarma Vs Rai Mohan Das
Calcutta High Court · (1903) 03 CAL CK 0012
High Courts27 Feb 1903
Lokenath Patra Vs Sanyasi Charan Manna
Calcutta High Court · (1903) 02 CAL CK 0003
High Courts25 Feb 1903
Deno Bundhu Nundy Vs Hari Mati Dassee
Calcutta High Court · (1904) ILR (Cal) 480
Specific Relief Act, 1877 — Section 56
High Courts25 Feb 1903Dismissed
Benode Behary Mookerjee Vs Raj Narain Mitter
Calcutta High Court · (1903) 02 CAL CK 0004
High Courts24 Feb 1903Dismissed
Ram Kamal Shaha Vs Ahmad Ali
Calcutta High Court · (1903) 02 CAL CK 0013
High Courts23 Feb 1903
In Re: Reference Under the Indian Stamp Act, 1899
Calcutta High Court · (1903) 02 CAL CK 0014