High Courts22 Jan 1903
Syed Mahomed Nur and Another Vs Bikhan Mahton and Others
Calcutta High Court · (1903) 01 CAL CK 0017
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,931 of 3,203
High Courts22 Jan 1903
Kristo Kamini Dassi Vs Administrator-General of Bengal
Calcutta High Court · (1903) 01 CAL CK 0006
High Courts20 Jan 1903Dismissed
Tullaram Vs The Corporation of Calcutta
Calcutta High Court · (1903) 01 CAL CK 0026
High Courts19 Jan 1903Dismissed
Ananda Das and Others Vs Rutnakar Panda and Others
Calcutta High Court · (1903) 01 CAL CK 0018
High Courts19 Jan 1903
Shariat Mondul Vs Surja Kant Acharja Bahadur
Calcutta High Court · (1903) 01 CAL CK 0011
High Courts19 Jan 1903
Jogini Mohan Chatterji Vs Bhoot Nath Ghosal
Calcutta High Court · (1904) ILR (Cal) 146
Evidence Act, 1872 — Section 115
High Courts15 Jan 1903Dismissed
Mothur Chandra Majumdar and others Vs Tara Sunkar Ghose and another
Calcutta High Court · (1903) 01 CAL CK 0024
High Courts14 Jan 1903Dismissed
Syed Hossein Ali Vs Abdur Rahim and Others
Calcutta High Court · (1903) 01 CAL CK 0005
High Courts12 Jan 1903
Benodini Dassi and others Vs Peary Mohan Haldar and others
Calcutta High Court · (1903) 01 CAL CK 0014
High Courts09 Jan 1903Dismissed
Bhul Chand Patro Vs Palun Bas
Calcutta High Court · (1903) 01 CAL CK 0001
High Courts08 Jan 1903Dismissed
Gopal Chunder Mandal Vs Bhoobun Mohun Chatterjee
Calcutta High Court · (1903) 01 CAL CK 0003
High Courts07 Jan 1903
Harendra Chandra Sarkar and Others Vs The Emperor
Calcutta High Court · (1903) 01 CAL CK 0022
High Courts07 Jan 1903
Keamuddi Vs Hara Mohan Mondul and Others
Calcutta High Court · (1903) 01 CAL CK 0012
High Courts06 Jan 1903Dismissed
Jogendra Nath Mukhopadhya Vs Nitai Churn Bundopadhya and others
Calcutta High Court · (1903) 01 CAL CK 0002
High Courts05 Jan 1903Dismissed
Kumar Basanta Kumar Rai and Others Vs Ram chandra roy chaudhry and Another
Calcutta High Court · (1903) 01 CAL CK 0015
High Courts01 Jan 1903
Kali Nath Mistri and Others Vs Abhoy Bepari and Others
Calcutta High Court · (1903) 01 CAL CK 0019
High Courts22 Dec 1902Dismissed
Rai Nunda Lal Bose Vs Nistarini Dassee and Others
Calcutta High Court · (1902) 12 CAL CK 0023
High Courts22 Dec 1902
Fakir Chand Dey Vs Tincowri Dey and Others
Calcutta High Court · (1902) 12 CAL CK 0017