High Courts22 Apr 1903Dismissed
Fazlur Rahim Abu Ahmud Vs Mahomed Obedul Azim Abu Ahsan
Calcutta High Court · (1903) 04 CAL CK 0008
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,927 of 3,203
High Courts20 Apr 1903
Ali Mohammad Bepari Vs Nayan Rajah Bhuiya
Calcutta High Court · 13 Ind. Cas. 912
Bengal Tenancy Act, 1885 — Section 85
High Courts17 Apr 1903Dismissed
Komaruddi Vs Sreenath Chowdhury
Calcutta High Court · (1903) 04 CAL CK 0019
High Courts17 Apr 1903
Chaitanna Maitee and Another Vs Halodhur Maitee
Calcutta High Court · (1903) 04 CAL CK 0016
High Courts16 Apr 1903Dismissed
Nritta Kumari Dassi Vs Puddomoni Bewah
Calcutta High Court · (1903) 04 CAL CK 0023
High Courts16 Apr 1903Dismissed
Kali Prosunno Bose and Others Vs Krishna Chandra and Others
Calcutta High Court · (1903) 04 CAL CK 0017
High Courts16 Apr 1903Dismissed
Amiruddi Bepari Vs Bahadoor Khan
Calcutta High Court · (1903) 04 CAL CK 0002
High Courts15 Apr 1903
Gobind Chandra Pal and Others Vs Hamidulla Bhuian and Others
Calcutta High Court · (1903) 04 CAL CK 0005
High Courts06 Apr 1903
Krishna Chandra Datta Chowdhury Vs Khiran (Miran in book) Bajania and Others
Calcutta High Court · (1903) 04 CAL CK 0025
High Courts06 Apr 1903Allowed
Troylokya Nath Bose Vs Jyoti Prokash Nandl
Calcutta High Court · (1903) 04 CAL CK 0006
High Courts03 Apr 1903
Durga Churn Law and others Vs Kala Chand Biswas and others
Calcutta High Court · (1903) 04 CAL CK 0020
High Courts03 Apr 1903
Jadub Laul Roy Choudhury Vs Srimutty Khemankari Debya and Others
Calcutta High Court · (1903) 04 CAL CK 0018
High Courts02 Apr 1903Dismissed
Edith Jane Ramsay Vs Ellen Thomas Boyle and William MoCormac Boyle
Calcutta High Court · (1903) 04 CAL CK 0015
High Courts02 Apr 1903Dismissed
Ram Lal Shookool and others Vs Akhoy Charan Mitter Ram Lal Shookool Vs Chandra Kant Sen
Calcutta High Court · (1903) 04 CAL CK 0007
High Courts01 Apr 1903Dismissed
Narsingh Dyal Sahu Vs Ram Narain Singh
Calcutta High Court · (1903) 04 CAL CK 0022
High Courts01 Apr 1903Allowed
Mahomed Ali Amjad Khan Vs Secretary, of State for India
Calcutta High Court · (1903) 04 CAL CK 0011
High Courts31 Mar 1903
Surendra Keshub Roy Vs Khetter Krishto Mitter
Calcutta High Court · (1903) 03 CAL CK 0032
High Courts31 Mar 1903Dismissed
Abdul Hakim Vs Latifunnessa Khatun
Calcutta High Court · (1903) 03 CAL CK 0026