High Courts11 May 1903Dismissed
Kali Charan Ghosal Vs Ram Chandba Mandal
Calcutta High Court · (1903) 05 CAL CK 0037
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,926 of 3,203
High Courts11 May 1903Allowed
Shabiuddin Vs Deomoorat Koer
Calcutta High Court · (1903) 05 CAL CK 0030
High Courts07 May 1903
Shoshi Bhushan Bose and others Vs Gobind Chandra Roy
Calcutta High Court · (1903) 05 CAL CK 0014
High Courts07 May 1903Dismissed
Hassan Raja Chaudry Vs Kailas Chandra Singha and Others
Calcutta High Court · (1903) 05 CAL CK 0007
High Courts05 May 1903
Sunder Koer Vs Chandishwar Prosad Singh
Calcutta High Court · (1903) 05 CAL CK 0036
High Courts05 May 1903
S.M. Bhugobati Pal Vs Mahomed Ali and another
Calcutta High Court · (1903) 05 CAL CK 0033
High Courts04 May 1903
Suraj Prosad Vs Standard Life Insurance Company
Calcutta High Court · (1903) 05 CAL CK 0028
High Courts04 May 1903
Hari Kissen Bhagat Vs Veliat Hossein
Calcutta High Court · (1903) 05 CAL CK 0016
High Courts04 May 1903
Promotha Nath Majumdar Vs Robert Watson and Co. Ld.
Calcutta High Court · (1903) 05 CAL CK 0011
High Courts01 May 1903Dismissed
Gunindra Prosad Vs Jugmala Bibi
Calcutta High Court · (1903) 05 CAL CK 0035
High Courts01 May 1903
Birendra Lal Bhaduri Vs The Emperor
Calcutta High Court · (1903) 05 CAL CK 0004
High Courts30 Apr 1903
Srimati Punnabati Dai Vs Rajah Pudmanund Singh Bahadur and others
Calcutta High Court · (1903) 04 CAL CK 0024
High Courts30 Apr 1903
Mathura Mohan Pal and Others Vs Amiruddi Shilaloo
Calcutta High Court · (1903) 04 CAL CK 0004
High Courts29 Apr 1903Allowed
Balkishen Das Vs Ram Narain Sahu
Calcutta High Court · (1903) 04 CAL CK 0003
High Courts23 Apr 1903Dismissed
Ram Mohan Mohish Vs Badan Barai and Others
Calcutta High Court · (1903) 04 CAL CK 0001