High Courts21 May 1903Dismissed
Fakir Chandra Dutta and others Vs Messrs. Gisborne and Co.
Calcutta High Court · (1903) 05 CAL CK 0023
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,925 of 3,203
High Courts21 May 1903Dismissed
Srimutty Poresh Moni Dassya Vs Nobo Kishore Lahiri and others
Calcutta High Court · (1903) 05 CAL CK 0006
High Courts21 May 1903
King-Emperor Vs Basiruddin Mollah and Manik Mollah and Another
Calcutta High Court · (1903) 05 CAL CK 0002
High Courts20 May 1903Dismissed
Prosanna Kumar Guha Vs Bani Kanta Bhattacharjee
Calcutta High Court · (1903) 05 CAL CK 0019
High Courts20 May 1903Dismissed
Upendra Chandra Mitter Vs Tara Prosanna Mukerjee
Calcutta High Court · (1903) 05 CAL CK 0010
High Courts19 May 1903
Moti Lal Pal Vs The Corporation of Calcutta
Calcutta High Court · (1903) 05 CAL CK 0013
High Courts15 May 1903Dismissed
Mahammad Yusufuddin Vs Secretary of State for India
Calcutta High Court · (1903) 05 CAL CK 0041
High Courts15 May 1903Dismissed
Ketu Das Vs Surendra Nath Sinha and others
Calcutta High Court · (1903) 05 CAL CK 0034
High Courts15 May 1903
Rameshwar Proshad Singh Vs Lachmi Prosad Singh
Calcutta High Court · (1904) ILR (Cal) 111
High Courts15 May 1903Dismissed
Shriram Rupram Vs Madangopal Gowardhan
Calcutta High Court · (1903) 05 CAL CK 0018
High Courts15 May 1903
Emperor Vs Madho Dhobi
Calcutta High Court · (1904) ILR (Cal) 557
Criminal Procedure Code, 1898 (CrPC) — Section 1(2)(a), 109(c), 4(p)(s), 55(b)
High Courts15 May 1903
Nawab Assanullah Bahadur Vs Manjura Banu and others
Calcutta High Court · (1903) 05 CAL CK 0005
High Courts15 May 1903
The Solicitor to The Government of India Vs Madho Dhobi
Calcutta High Court · (1903) 05 CAL CK 0003
High Courts14 May 1903
Munna Lal Chowdhry Vs Padman Misser
Calcutta High Court · (1903) 05 CAL CK 0026
High Courts14 May 1903
Rajkishori Koer Vs Madan Mohan Singh
Calcutta High Court · (1904) ILR (Cal) 75
Civil Procedure Code, 1908 (CPC) — Section 54(b)Court Fees Act, 1870 — Section 17, 28
High Courts13 May 1903
Shama Churn Hui Vs Kanangai Chaitan Prosad and Others
Calcutta High Court · (1903) 05 CAL CK 0021
High Courts12 May 1903Dismissed
Durga Charan Agradani Vs Karamat Khan and Others
Calcutta High Court · (1903) 05 CAL CK 0045