High Courts24 Jul 1902
Brojendra Lal Sirkar Vs King-Emperor
Calcutta High Court · (1902) 07 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,935 of 3,203
High Courts22 Jul 1902
Saroda Prosad Singh and others Vs The Emperor
Calcutta High Court · (1902) 07 CAL CK 0024
High Courts22 Jul 1902
Ram Krista Patra Vs Aghore Naskar and others
Calcutta High Court · (1902) 07 CAL CK 0012
High Courts21 Jul 1902
Beni Madhab Kurmi Vs Kumud Kumar Biswas and another Karim Sikdar Vs Kanu Sirkar and others
Calcutta High Court · (1902) 07 CAL CK 0021
High Courts21 Jul 1902
Eshak Meah and Others Vs The Emperor
Calcutta High Court · (1902) 07 CAL CK 0001
High Courts17 Jul 1902Allowed
Akhoy Kumar Soor Vs Bejoy Chand Mohatap
Calcutta High Court · (1902) ILR (Cal) 813
Bengal Tenancy Act, 1885 — Section 160(g), 167Limitation Act, 1963 — Section 7
High Courts17 Jul 1902
Emperor Vs Zawar Rahman
Calcutta High Court · (1904) ILR (Cal) 142
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts14 Jul 1902
Bhobani Nath Chuckerbutty and Others Vs Land Acquisition Deputy Collector of Bogra and Moharaja Jotindra Mohun Tagore
Calcutta High Court · (1902) 07 CAL CK 0018
High Courts11 Jul 1902
Rakhal Chandra Shaha and Others Vs Kailash Chandra Sarkar
Calcutta High Court · (1902) 07 CAL CK 0014
High Courts10 Jul 1902
Harbans Singh and Others Vs Fakir Das
Calcutta High Court · (1902) 07 CAL CK 0028
High Courts10 Jul 1902
Nundo Kumar Nasker Vs Banomali Gayan
Calcutta High Court · (1902) 07 CAL CK 0026
High Courts10 Jul 1902
Radhabullav Roy Vs Benode Behari Chatterjee
Calcutta High Court · (1902) 07 CAL CK 0016
High Courts10 Jul 1902Allowed
Krishna Gopal Sadhani Vs A. B. Miller
Calcutta High Court · (1902) ILR (Cal) 803
High Courts10 Jul 1902
Krista Alhadini Dasi Vs Radha Syam Panday and another
Calcutta High Court · (1902) 07 CAL CK 0009
High Courts07 Jul 1902
Jadu Nandan Goswami Vs Ashutosh Goswami
Calcutta High Court · (1902) ILR (Cal) 688
Companies Act, 1956 — Section 136, 173, 214, 77
High Courts04 Jul 1902
Singer Manufacturing Co. Vs Baijnath
Calcutta High Court · (1902) 07 CAL CK 0025