High Courts14 Apr 1902
Ram Golam Lal Sahu and Another Vs Chowdhry Babu Barsati Singh and Others
Calcutta High Court · (1902) 04 CAL CK 0029
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Calcutta High Court judgments
64,043 judgments · page 2,941 of 3,203
High Courts09 Apr 1902
Siddessury Dassee Vs Janardan Sarkar
Calcutta High Court · (1902) ILR (Cal) 557
High Courts08 Apr 1902
Matungini Dassi Vs Ram Das Mullick and others
Calcutta High Court · (1902) 04 CAL CK 0020
High Courts07 Apr 1902
William Parry Jahans Vs Alexandria Louise Jahans and another
Calcutta High Court · (1902) 04 CAL CK 0014
High Courts07 Apr 1902Dismissed
Ram Krishna Mahapatra Vs Mohunt Padma Charan Deb Goswami
Calcutta High Court · (1902) 04 CAL CK 0008
High Courts02 Apr 1902
Pundit Prayrag Raj Vs Goukaran Pershad Tewari and others
Calcutta High Court · (1902) 04 CAL CK 0005
High Courts02 Apr 1902
Sonaton Shome and Others Vs Sheikh Helim and Others
Calcutta High Court · (1902) 04 CAL CK 0002
High Courts26 Mar 1902
Madan Mohan Roy Karmokar Vs Lokhi Kant Sen
Calcutta High Court · (1902) 03 CAL CK 0020
High Courts26 Mar 1902
Ramrup Sahay and Another Vs Khushal Misser and Another
Calcutta High Court · (1902) 03 CAL CK 0017
High Courts26 Mar 1902
Akshya Kumar Barori Vs Surja Kumar Chatterjee
Calcutta High Court · (1902) 03 CAL CK 0005
High Courts25 Mar 1902
The King-Emperor Vs Messeruddin Shikdar
Calcutta High Court · (1902) 03 CAL CK 0023
High Courts22 Mar 1902
Gourhari Gope Vs Alay Gopini
Calcutta High Court · (1902) ILR (Cal) 724
Criminal Procedure Code, 1898 (CrPC) — Section 423(d), 522
High Courts19 Mar 1902Allowed
Moyna Bibi Vs Banku Behari Biswas
Calcutta High Court · (1902) ILR (Cal) 473
High Courts19 Mar 1902
Lachmi Narain Singh Vs Nand Kishore Lal Das
Calcutta High Court · (1902) ILR (Cal) 537
Public Demands Recovery Act, 1880 — Section 7(1)Transfer of Property Act, 1882 — Section 99
High Courts18 Mar 1902Dismissed
Narendea Nath Sarkar Vs Rai Charan Haldar
Calcutta High Court · (1902) ILR (Cal) 647
Limitation Act, 1963 — Section 20, 29
High Courts11 Mar 1902
Shamsher Mundul Vs Ganendra Narain Mitter
Calcutta High Court · (1902) ILR (Cal) 498