High Courts21 Feb 1902
Kokil Ghose and another Vs Kasimuddi Malita
Calcutta High Court · (1902) 02 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,943 of 3,203
High Courts12 Feb 1902Dismissed
Fayj Dhali and Others Vs Aftabuddin Sirdar and Others
Calcutta High Court · (1902) 02 CAL CK 0031
High Courts11 Feb 1902
Loke Nath Saha Chowdry Vs Nidu Biswas and others
Calcutta High Court · (1902) 02 CAL CK 0032
High Courts10 Feb 1902
Boidya Nath Panday Vs Ghisu Mandal
Calcutta High Court · (1902) 02 CAL CK 0026
High Courts07 Feb 1902
Bhai Lal Chowdhuri and others Vs The Emperor
Calcutta High Court · (1902) 02 CAL CK 0033
High Courts07 Feb 1902
Gobind Koeri Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 385
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 225
High Courts07 Feb 1902
Mohendro Nath Das Gupta Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 387
Penal Code, 1860 (IPC) — Section 411, 489
High Courts06 Feb 1902
Emperor Vs Mathura Prasad
Calcutta High Court · (1902) 02 CAL CK 0015
Bengal Municipal Act, 1884 — Section 273(1)
High Courts06 Feb 1902
Bhai Lal Chowdhry Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 417
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 183
High Courts06 Feb 1902
Jadu Mani Boistabee Vs Ram Kumar Chakravarti
Calcutta High Court · (1902) ILR (Cal) 239
High Courts05 Feb 1902
Hossein Sardar Vs Kalu Sardar
Calcutta High Court · (1902) ILR (Cal) 481
Criminal Procedure Code, 1898 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 143, 379
High Courts05 Feb 1902
Chemon Garo Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 415
Criminal Procedure Code, 1898 (CrPC) — Section 142, 199Penal Code, 1860 (IPC) — Section 427
High Courts05 Feb 1902
Alimuddin Howladar Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 392
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 191
High Courts05 Feb 1902
Kinoo Sheikh Vs Darastullah Mollah
Calcutta High Court · (1902) ILR (Cal) 393
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts05 Feb 1902
Bishu Shaik Vs Saber Mollah
Calcutta High Court · (1902) ILR (Cal) 409
Penal Code, 1860 (IPC) — Section 143, 379
High Courts04 Feb 1902Dismissed
Chuni Lal Dutta Vs Hira Lal Dutta
Calcutta High Court · (1902) 02 CAL CK 0029