High Courts04 Dec 1901Dismissed
Uttam Chandra Krithy Vs Khetra Nath Chattopadhya
Calcutta High Court · (1902) ILR (Cal) 577
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,946 of 3,203
High Courts04 Dec 1901Dismissed
Ganga Charan Roy and Others Vs Sasti Mandal and Others
Calcutta High Court · (1901) 12 CAL CK 0007
High Courts03 Dec 1901
Kuldip Sahai Vs Budhan Mahton
Calcutta High Court · (1902) ILR (Cal) 410
Criminal Procedure Code, 1898 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 147
High Courts03 Dec 1901
Mohananda Chatterjee and another Vs Akhoy Kumar Barari and Surja Kumar Chatterjee
Calcutta High Court · (1901) 12 CAL CK 0002
High Courts02 Dec 1901
Emperor Vs Lyall and Others
Calcutta High Court · (1902) ILR (Cal) 128
Criminal Procedure Code, 1898 (CrPC) — Section 307, 451Penal Code, 1860 (IPC) — Section 147, 149, 343
High Courts28 Nov 1901
Nagendra Nath Bose and Another Vs Bhuban Mohan Chakravarti and Others
Calcutta High Court · (1901) 11 CAL CK 0003
High Courts27 Nov 1901Allowed
Parbati Nath Dutt Vs Rajmohun Dutt
Calcutta High Court · (1902) ILR (Cal) 367
Estates Partition Act, 1897 — Section 116, 149, 150
High Courts27 Nov 1901
Bahir Das Chakravarti Vs Nobin Chunder Pal
Calcutta High Court · (1902) ILR (Cal) 306
Civil Procedure Code, 1908 (CPC) — Section 150, 151
High Courts26 Nov 1901Dismissed
Sita Nath Bandopadhya Vs Bissessur Roy Chaudhuri
Calcutta High Court · (1901) 11 CAL CK 0002
High Courts22 Nov 1901
Hemangini Chowdhrani Vs Srigobinda Chowdhury
Calcutta High Court · (1902) ILR (Cal) 203
High Courts21 Nov 1901Dismissed
Rup Chand Mahton Vs Gurdan Singh and Others
Calcutta High Court · (1902) ILR (Cal) 283
Bengal Tenancy Act, 1885 — Section 61
High Courts19 Nov 1901
Mandardhar Aitch Vs The Secretary of State for India in Council and J.C. Hewett, Executive Engineer of the P.W.D. Akhayapada Jajpore Dn.
Calcutta High Court · (1901) 11 CAL CK 0001
High Courts16 Nov 1901
Keshab Chandra Boral and Mohesh Chandra Boral Vs Nityanund Biswas
Calcutta High Court · (1901) 11 CAL CK 0005
High Courts15 Nov 1901
Ebrahim Sircar Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 236
Penal Code, 1860 (IPC) — Section 174, 175, 185, 186
High Courts14 Nov 1901
Uma Charan Singh Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 244
Penal Code, 1860 (IPC) — Section 141(2), 147, 325
High Courts14 Nov 1901
Panchoo Gazi Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 455
Criminal Procedure Code, 1898 (CrPC) — Section 125