High Courts18 Jan 1901
Anesh Mollah and Others Vs Ejaharuddi Mollah and Another
Calcutta High Court · (1901) ILR (Cal) 446
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,953 of 3,203
High Courts16 Jan 1901
Blshnu Priya Chowdhurani and Others Vs Bhaba Sundarl Debya
Calcutta High Court · (1901) ILR (Cal) 318
Contract Act, 1872 — Section 23, 24
High Courts15 Jan 1901
Umesh Chandra Pramanick and Others Vs Mothura Mohan Haldar and Others
Calcutta High Court · (1901) ILR (Cal) 246
Succession Certificate Act, 1889 — Section 4
High Courts15 Jan 1901
Gopal Chandra Pal Vs Ram Chandra Pramanik and Another
Calcutta High Court · (1901) ILR (Cal) 311
High Courts10 Jan 1901
Gopinath Biswas and Another Vs Radha Shyam Poddar
Calcutta High Court · 58 Ind. Cas. 671
Bengal Tenancy Act, 1885 — Section 164
High Courts09 Jan 1901Dismissed
Bejoy Gopal Bose Vs Umesh Chandra Bose and others
Calcutta High Court · (1901) 01 CAL CK 0015
High Courts08 Jan 1901
The Royal Insurance Company and Others Vs Aukhoy Coomar Dutt and Others
Calcutta High Court · (1901) ILR (Cal) 272
High Courts04 Jan 1901
E.J. Rooke Vs Bengal Coal Company, Ld.
Calcutta High Court · (1901) ILR (Cal) 485
High Courts04 Jan 1901
Yasin and Others Vs King-Emperor
Calcutta High Court · (1901) ILR (Cal) 689
Criminal Procedure Code, 1898 (CrPC) — Section 342, 511Evidence Act, 1872 — Section 91Penal Code, 1860 (IPC) — Section 411, 457
High Courts03 Jan 1901
Barlow Vs Chunni Lall Neoghi and Another
Calcutta High Court · (1901) ILR (Cal) 209
High Courts02 Jan 1901
Udoy Kumari Ghatwalin Vs Hari Ram Shaha and Others
Calcutta High Court · (1901) ILR (Cal) 483
High Courts21 Dec 1900
Chooney Money Dassee Vs Ram Kinkur Dutt and Others
Calcutta High Court · (1901) ILR (Cal) 155
High Courts20 Dec 1900
Rani Dassi and Others Vs Dwarka Nath Santra and Another
Calcutta High Court · (1901) ILR (Cal) 308
Bengal Tenancy Act, 1885 — Section 49
High Courts20 Dec 1900
H. Mathewson Vs Gobardhan Tribedi and Another
Calcutta High Court · (1901) ILR (Cal) 492
Specific Relief Act, 1877 — Section 42
High Courts20 Dec 1900
The Secretary of State for India in Council Vs Nritya Gopal Adhikary and Others
Calcutta High Court · (1901) ILR (Cal) 487
Bengal Irrigation Act, 1876 — Section 1, 6
High Courts18 Dec 1900
Queen-Empbess Vs Dolegobind Dass
Calcutta High Court · (1901) ILR (Cal) 211
Criminal Procedure Code, 1898 (CrPC) — Section 436Post Office Act, 1898 — Section 52
High Courts13 Dec 1900
Beni Madhub Mitter Vs Preonath Mandal and Another
Calcutta High Court · (1901) ILR (Cal) 303
High Courts12 Dec 1900
Khankar Abdur Rahman Vs Ali Hafez and Others
Calcutta High Court · (1901) ILR (Cal) 256
Evidence Act, 1872 — Section 92