High Courts14 May 1900
Laldhari Singh and Others Vs Sukdeo Narain Singh and Another
Calcutta High Court · (1900) ILR (Cal) 892
Criminal Procedure Code, 1898 (CrPC) — Section 145, 429
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,958 of 3,203
High Courts11 May 1900
Golapdy Sheikh and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 979
High Courts11 May 1900
Mahadeo Singh Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 921
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 211
High Courts07 May 1900
Jhumuck Jha Vs Pathuk Mandal and Others
Calcutta High Court · (1900) ILR (Cal) 798
Criminal Procedure Code, 1898 (CrPC) — Section 192, 202, 203, 204
High Courts07 May 1900
Golab Chand Vs Surja Prasad and Another
Calcutta High Court · (1900) ILR (Cal) 762
High Courts07 May 1900
Lala Surja Prosad and Another Vs Golab Chand
Calcutta High Court · (1900) ILR (Cal) 724
Transfer of Property Act, 1882 — Section 85
High Courts07 May 1900
Lal Mahmud Shaik Vs Satcowri Biswas and Others
Calcutta High Court · (1901) ILR (Cal) 164
Criminal Procedure Code, 1898 (CrPC) — Section 250, 386, 387, 388(2)
High Courts04 May 1900
Badhsingh Dudharia and Others Vs Bhekdhari Lal and Others
Calcutta High Court · (1900) ILR (Cal) 663
High Courts01 May 1900
Daimulla Talukdar Vs Maharulla Talukdar
Calcutta High Court · (1900) ILR (Cal) 918
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts27 Apr 1900
Madhu Lal Ahir Gayawal Vs Sahai Pande Dhami
Calcutta High Court · (1900) ILR (Cal) 532
Penal Code, 1860 (IPC) — Section 351, 352, 503
High Courts27 Apr 1900
Hari Dass Haldar and Another Vs Ananda Kumar Naskar
Calcutta High Court · (1900) ILR (Cal) 545
Bengal Tenancy Act, 1885 — Section 15, 17
High Courts26 Apr 1900
Somesh Vs Ram Krishna Chowdhry
Calcutta High Court · (1900) ILR (Cal) 705
Transfer of Property Act, 1882 — Section 84, 86, 87
High Courts20 Apr 1900
Joyanti Kumar Mookerjee Vs J.B. Middleton
Calcutta High Court · (1900) ILR (Cal) 785
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 146
High Courts18 Apr 1900
Ashutosh Goswami and Others Vs Surnomoyi Dasi
Calcutta High Court · (1900) ILR (Cal) 714
High Courts04 Apr 1900Dismissed
Nabin Majhi Vs Raj Kumar Gouri Lal Singh Deo
Calcutta High Court · (1900) 04 CAL CK 0009
High Courts04 Apr 1900
Chunder Kumar Mukerjee and Others Vs The Secretary of State for India in Council and Another
Calcutta High Court · (1900) ILR (Cal) 698
Public Demands Recovery Act — Section 10, 12, 2, 8
High Courts03 Apr 1900
Sariatoolla Molla Vs Raj Kumar Roy and Another
Calcutta High Court · (1900) ILR (Cal) 709
Limitation Act, 1963 — Article 179(4)
High Courts02 Apr 1900
Akhoy Kumar Chuckerbutty Vs Jagat Chunder Chuckerbutty
Calcutta High Court · (1900) ILR (Cal) 925
Penal Code, 1860 (IPC) — Section 213, 342, 384
High Courts27 Mar 1900
In Re: In the Goods of Bhuggobutty Dasi
Calcutta High Court · (1900) ILR (Cal) 927