High Courts26 Jul 1897
Kanai Lal Gowala and Another Vs Queen-Empress
Calcutta High Court · (1897) ILR (Cal) 885
Penal Code, 1860 (IPC) — Section 341, 79
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,988 of 3,203
High Courts24 Jul 1897
Manmatha Nath Mitter and Another Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1898) ILR (Cal) 194
Land Acquisition Act, 1870 — Section 13
High Courts23 Jul 1897Dismissed
Mukunda Chandra Sarma Sarkar Vs Arpan Ali Sheikh
Calcutta High Court · (1897) 07 CAL CK 0042
High Courts23 Jul 1897Dismissed
Durga Chunder Roy Vs Koilas Chunder Roy and others
Calcutta High Court · (1897) 07 CAL CK 0001
High Courts22 Jul 1897
Nuffer Chandra Pal Chowdhry and Another Vs Rajendra Lal Goswami
Calcutta High Court · (1898) ILR (Cal) 167
High Courts22 Jul 1897
Runjit Singh Vs Jagannath Prasad Gupta
Calcutta High Court · (1898) ILR (Cal) 354
Limitation Act, 1963 — Article 119
High Courts22 Jul 1897Dismissed
Gossain Ram Kissen Puri and another Vs Miah Jan Sheik
Calcutta High Court · (1897) 07 CAL CK 0011
High Courts20 Jul 1897
Ram Narain Joshy Vs Parmeswar Narain Mahta and Others
Calcutta High Court · (1898) ILR (Cal) 39
Civil Procedure Code, 1908 (CPC) — Section 25
High Courts16 Jul 1897Dismissed
Mohim Chunder Sanyal and another Vs Kashi Kant Sanyal and others
Calcutta High Court · (1897) 07 CAL CK 0031
High Courts16 Jul 1897
Mathura Mohun Lahiri and Others Vs Uma Sundari Debi and Others
Calcutta High Court · (1898) ILR (Cal) 34
Bengal Tenancy Act, 1885 — Section 104, 106, 108
High Courts16 Jul 1897
Baidya Nath De Sarkar and Another Vs Ilim and Others
Calcutta High Court · (1898) ILR (Cal) 917
High Courts14 Jul 1897
Gyannessa and Others Vs Mobarakannessa and Others
Calcutta High Court · (1898) ILR (Cal) 210
Evidence Act, 1872 — Section 21(3)Transfer of Property Act, 1882 — Section 118
High Courts14 Jul 1897
Kasiswar Mukhopadhya Vs Mohendra Nath Bhandari and Others
Calcutta High Court · (1898) ILR (Cal) 136
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts13 Jul 1897
Harehkrishna Das and others Vs Brindabun Shaha and others
Calcutta High Court · (1897) 07 CAL CK 0047
High Courts13 Jul 1897
Jogendra Nath Bhawmik and Joyram Pattak Vs Sangap Garo
Calcutta High Court · (1897) 07 CAL CK 0037
High Courts13 Jul 1897
Shama Churn Mitter and Others Vs Wooma Churn Haldar
Calcutta High Court · (1898) ILR (Cal) 36
High Courts13 Jul 1897
Durga Prasad Banerjee and Others Vs Lalit Mohon Singh Roy
Calcutta High Court · (1898) ILR (Cal) 86
High Courts13 Jul 1897
Achalabala Boss. Vs Surendra Nath Dey.
Calcutta High Court · (1897) ILR (Cal) 766
Transfer of Property Act, 1882 — Section 86, 88, 90, 94, 97