High Courts09 Apr 1897
Rajaram Pandey Vs Raghubansman Tewary and Others
Calcutta High Court · (1897) ILR (Cal) 563
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,993 of 3,203
High Courts09 Apr 1897
Sadho Misser and Another Vs Golab Singh and Others
Calcutta High Court · (1897) 04 CAL CK 0009
High Courts08 Apr 1897Dismissed
Girindra Chandra Ganguli and others Vs Rajendra Nath Chatterjee
Calcutta High Court · (1897) 04 CAL CK 0019
High Courts08 Apr 1897
Lutchmee Narain and Others Vs Byjanauth Lahia and Others
Calcutta High Court · (1897) ILR (Cal) 437
High Courts07 Apr 1897
Hara Chand Dass Vs Alokeshi Dassi
Calcutta High Court · (1897) ILR (Cal) 897
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37
High Courts06 Apr 1897
Jogendra Nath Roy Bahadur Vs J.C. Price
Calcutta High Court · (1897) ILR (Cal) 584
Penal Code, 1860 (IPC) — Section 109, 386
High Courts06 Apr 1897
The Empress Vs Kayemulla Mundle and others
Calcutta High Court · (1897) 04 CAL CK 0006
High Courts05 Apr 1897
Mahomed Hamidulla Vs Tohurennissa Bibi and Others
Calcutta High Court · (1898) ILR (Cal) 155
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts02 Apr 1897
Pran Nath Roy Vs Mohesh Chandra Moitra and Others
Calcutta High Court · (1897) ILR (Cal) 546
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts02 Apr 1897
Kishori Mohun Roy Chowdhry and Others Vs Nund Kumar Ghosal and Others
Calcutta High Court · (1897) ILR (Cal) 720
Transfer of Property Act, 1882 — Section 106
High Courts02 Apr 1897
Meerza Kuratul-Ain Bahadur and Another Vs L.P.D. Broughton
Calcutta High Court · (1897) 04 CAL CK 0005
High Courts30 Mar 1897
Raghubar Dyal Vs Ram Rakhan Lall and another
Calcutta High Court · (1897) 03 CAL CK 0010
High Courts30 Mar 1897Dismissed
Saroda Charan Bandopadhaya Vs Kista Mohun Bhattacharjee and others
Calcutta High Court · (1897) 03 CAL CK 0004
High Courts29 Mar 1897
Asimaddi and others Vs Govinda Baidya
Calcutta High Court · (1897) 03 CAL CK 0011
High Courts26 Mar 1897
Hari Nath Karmakar and others Vs Raj Chandra Karmakar and another
Calcutta High Court · (1897) 03 CAL CK 0041
High Courts26 Mar 1897Allowed
Rai Churn Ghose and others Vs Kumud Mohon Dutta Chaudhuri and others
Calcutta High Court · (1897) 03 CAL CK 0009
High Courts26 Mar 1897
Kristodhone Ghose Vs Brojo Gobindo Roy
Calcutta High Court · (1897) ILR (Cal) 895
Bengal Tenancy Act, 1885 — Section 29Contract Act, 1872 — Section 23, 24
High Courts25 Mar 1897Dismissed
Mati Lal Poddar Vs Nripendra Nath Ray Chowdhury and others
Calcutta High Court · (1897) 03 CAL CK 0003
High Courts24 Mar 1897
Hem Coomaree Dassee Vs Queen-Empress
Calcutta High Court · (1897) ILR (Cal) 551
Criminal Procedure Code, 1898 (CrPC) — Section 503
High Courts24 Mar 1897
Adhar Chandra Dass Vs Lal Mohun Das and Others
Calcutta High Court · (1897) ILR (Cal) 778
Limitation Act, 1963 — Article 179(4)