High Courts21 May 1895
Dunia Lal Seal Vs Gopi Nath Khetry and Others
Calcutta High Court · (1895) ILR (Cal) 820
Transfer of Property Act, 1882 — Section 108(h)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,012 of 3,203
High Courts21 May 1895
Prosunno Kumar Adhikari and Others Vs Saroda Prosunno Adhikari and Others
Calcutta High Court · (1895) ILR (Cal) 989
High Courts16 May 1895
Surat Lall Mondal and Others Vs Umar Haji and Others
Calcutta High Court · (1895) ILR (Cal) 877
Limitation Act, 1963 — Article 109, 39, 49
High Courts14 May 1895
Pudmanund Singh Bahadur and Others Vs Chundi Dutt Jha
Calcutta High Court · (1895) ILR (Cal) 928
High Courts10 May 1895
Hira Lal Sircar and Others Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 757
Stamp Act, 1899 — Section 3(4)(b)
High Courts08 May 1895
Mahalabuddin and Others Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 761
Criminal Procedure Code, 1898 (CrPC) — Section 523
High Courts07 May 1895
Janardhsn Ganguli and Others Vs Kali Kristo Thakur and Another
Calcutta High Court · (1896) ILR (Cal) 393
Bengal Tenancy Act, 1885 — Section 174
High Courts05 May 1895
Tara Lal Singh Deo Bahadur Vs Sasi Bhushun Raha
Calcutta High Court · (1895) ILR (Cal) 494
Transfer of Property Act, 1882 — Section 108(j)
High Courts30 Apr 1895
Prosonno Kumar Patra Vs Udoy Sant
Calcutta High Court · (1895) ILR (Cal) 669
Penal Code, 1860 (IPC) — Section 380
High Courts24 Apr 1895
Nownit Lal Vs Radha Kristo Bhuttacharjee and Others
Calcutta High Court · (1895) ILR (Cal) 738
High Courts19 Apr 1895
Haramoni Dassi and Others Vs Hari Churn Chowdhry
Calcutta High Court · (1895) ILR (Cal) 833
Civil Procedure Code, 1908 (CPC) — Section 26, 31
High Courts18 Apr 1895
Ram Saday Mukerjee and Others Vs Dwarka Nath Mukerjee
Calcutta High Court · (1895) ILR (Cal) 644
High Courts09 Apr 1895
Surendra Narain Singh Vs Bhai Lal Thakur and Others
Calcutta High Court · (1895) ILR (Cal) 752
Civil Procedure Code, 1908 (CPC) — Section 53Transfer of Property Act, 1882 — Section 107
High Courts08 Apr 1895
Darbari Mandar Vs Jagoo Lal
Calcutta High Court · (1895) ILR (Cal) 573
Criminal Procedure Code, 1898 (CrPC) — Section 195, 437
High Courts04 Apr 1895
Nritto Lall Mitter Vs Rajendro Narain Deb and Others
Calcutta High Court · (1895) ILR (Cal) 562
Specific Relief Act, 1877 — Section 9
High Courts03 Apr 1895
Debi Das Chowdhuri Vs Bipro Charan Ghosal and Others
Calcutta High Court · (1895) ILR (Cal) 641
High Courts02 Apr 1895
In Re: Section 45 of the Specific Relief Act (I of 1877), In Re: Bengal Act II of 1888 and In Re: W. Corkhill and Another
Calcutta High Court · (1895) ILR (Cal) 717
Calcutta Municipal Consolidation Act, 1888 — Section 20, 31
High Courts01 Apr 1895
Faizuddin Ali Khan and Another Vs Tincowri Saha (Auction-purchaser) and Others
Calcutta High Court · (1895) 04 CAL CK 0011