High Courts30 Jan 1895
Shyama Churn Khawas and Others Vs Biru Mahata
Calcutta High Court · (1895) ILR (Cal) 483
Civil Procedure Code, 1908 (CPC) — Section 13
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,014 of 3,203
High Courts28 Jan 1895
Jaga Singh Vs Chooa Singh
Calcutta High Court · (1895) ILR (Cal) 480
Bengal Tenancy Act, 1885 — Section 69, 70, 70(5)
High Courts24 Jan 1895
Padmanand Singh Bahadur and Others Vs Chandidat Jha
Calcutta High Court · (1895) ILR (Cal) 459
High Courts23 Jan 1895
Gunwanti Koer Vs Devi Persad and Others
Calcutta High Court · (1895) ILR (Cal) 410
High Courts23 Jan 1895
Chundra Nath Gossami Vs Gurroo Prosunno Ghose
Calcutta High Court · (1895) ILR (Cal) 375
Limitation Act, 1963 — Article 179
High Courts22 Jan 1895
Lalla Chunilal Vs Mohiji Singh and Others
Calcutta High Court · (1895) 01 CAL CK 0002
High Courts18 Jan 1895
Giridhar Chatterjee, agent of Nabin Chandra Ganguly Vs Ebadullah Naskar and Others
Calcutta High Court · (1895) ILR (Cal) 384
High Courts18 Jan 1895
Binoda Sundari Chowdhurani Vs Kali Kristo Pal Chowdhury and Others
Calcutta High Court · (1895) ILR (Cal) 387
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts08 Jan 1895
Dewan Singh and Others Vs The Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 805
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 149, 149, 302, 326
High Courts08 Jan 1895
Dwarka Nath Misser and Others Vs Barinda Nath Misser
Calcutta High Court · (1895) ILR (Cal) 425
Civil Procedure Code, 1882 — Section 211, 212Limitation Act, 1963 — Article 178
High Courts05 Jan 1895
Roghoonath Misser Vs Gobindnarain
Calcutta High Court · (1895) ILR (Cal) 451
Letters Patent Act, 1865 — Section 12
High Courts21 Dec 1894
Jahiruddin Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 306
Penal Code, 1860 (IPC) — Section 149
High Courts19 Dec 1894
Profullah Chunder Bose and Others Vs Samiruddin Mondul
Calcutta High Court · (1895) ILR (Cal) 337
Bengal Tenancy Act, 1885 — Section 15, 16
High Courts18 Dec 1894
Soshi Bhusun Guha, Receiver of the Firm of Puddo Lochun Shah and Others Vs Gogan Chunder Shaha and Another
Calcutta High Court · (1895) ILR (Cal) 364
Bengal Tenancy Act, 1885 — Section 148(h), 167
High Courts18 Dec 1894
G.B. McIntosh, Administrator to the Estate of Mr. A.R. McIntosh Vs Jharu Molla
Calcutta High Court · (1895) ILR (Cal) 454
Land Registration Act, 1876 — Section 42
High Courts17 Dec 1894
The Katras-Jherriah Coal Company Vs Sibkrishta Daw and Company
Calcutta High Court · (1895) ILR (Cal) 297
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 146
High Courts08 Dec 1894
Ram Ranjan Chakerbati Vs Ram Narain Singh and Others
Calcutta High Court · (1895) ILR (Cal) 533
High Courts01 Dec 1894
Sreenath Banerjee Vs East Indian Railway Company
Calcutta High Court · (1895) ILR (Cal) 268
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Nov 1894
Lachhan Kunwar and Others Vs Manorath Ram and Anant Singh
Calcutta High Court · (1895) ILR (Cal) 445
High Courts14 Nov 1894
Sidheswar Teor Vs Gyanada Dasi
Calcutta High Court · (1895) ILR (Cal) 291
Criminal Procedure Code, 1898 (CrPC) — Section 439, 488