High Courts27 Jul 1894
Alliance Bank of Simla Vs R. Joshua and Others
Calcutta High Court · (1895) ILR (Cal) 185
Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,016 of 3,203
High Courts27 Jul 1894
Raja Singh and Others Vs Kooldip Singh and Another
Calcutta High Court · (1894) ILR (Cal) 689
High Courts27 Jul 1894
Swinhoe and chunder Vs Hera Lal Sirkar and another
Calcutta High Court · (1894) 07 CAL CK 0001
High Courts26 Jul 1894
Kissory Mohun Roy Vs Kally Churn Ghose
Calcutta High Court · (1895) ILR (Cal) 100
High Courts26 Jul 1894
Umbica Churn Sen and Others Vs Bengal Spinning and Weaving Company, Limited
Calcutta High Court · (1895) ILR (Cal) 105
High Courts24 Jul 1894
Portap Udai Nath Sahi Deo and Another Vs Masi Das
Calcutta High Court · (1895) ILR (Cal) 112
High Courts23 Jul 1894
Wafadar Khan and Others Vs Queen-Empress
Calcutta High Court · (1894) ILR (Cal) 955
Criminal Procedure Code, 1898 (CrPC) — Section 236, 303, 418, 423, 537Penal Code, 1860 (IPC) — Section 149
High Courts20 Jul 1894
Saraswati Kumari Vs Chhatradhari Singh and on his death his son and heir Kunj Behary Singh
Calcutta High Court · (1895) ILR (Cal) 156
High Courts20 Jul 1894
Nim Chand Baboo and Others Vs Jagabundhu Ghose
Calcutta High Court · (1895) ILR (Cal) 21
Contract Act, 1872 — Section 176Limitation Act, 1963 — Article 57
High Courts17 Jul 1894
The Queen-Empress Vs Jagat Chandra Mali and Another
Calcutta High Court · (1895) ILR (Cal) 50
Criminal Procedure Code, 1898 (CrPC) — Section 374Evidence Act, 1872 — Section 24, 30
High Courts05 Jul 1894
Basumati Adhikarini Vs Budram Kolita
Calcutta High Court · (1895) ILR (Cal) 46
Penal Code, 1860 (IPC) — Section 499, 500
High Courts04 Jul 1894
Doorga Mohun Dass Vs Tahir Ally and Another
Calcutta High Court · (1895) ILR (Cal) 270
High Courts27 Jun 1894
Madan Mohan Mitter Vs Ram Huri Sahu and others
Calcutta High Court · (1894) 06 CAL CK 0005
High Courts27 Jun 1894
Kanta Pershad Hazaree Vs Irshad Ali Chowdhry
Calcutta High Court · (1894) ILR (Cal) 935
Bengal Tenancy Act, 1885 — Section 106, 108
High Courts26 Jun 1894
Sham Charan Mal Vs Chowdhry Debya Singh Pahraj
Calcutta High Court · (1894) ILR (Cal) 872
Contract Act, 1872 — Section 68Registration Act, 1877 — Section 35
High Courts12 Jun 1894
Ram Kanye Audhicary Vs Cally Churn Dey and Another
Calcutta High Court · (1894) ILR (Cal) 840
High Courts11 Jun 1894
Ram Brahma Sircar and Others Vs Chandra Kanta Shah
Calcutta High Court · (1894) ILR (Cal) 931
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 143, 379
High Courts06 Jun 1894
Beni Madhub Nag Vs Mati Lal Das, Overseer, Howrah Municipality
Calcutta High Court · (1894) ILR (Cal) 837
Bengal Municipal Act, 1876 — Section 313Bengal Municipal Act, 1884 — Section 2