High Courts20 Nov 1908
Sheonandan Persad Sukul Vs Bacha Raut
Calcutta High Court · 4 Ind. Cas. 54
Bengal Tenancy Act, 1885 — Section 103B
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,859 of 3,203
High Courts18 Nov 1908
Bepin Behary Shaha Vs Mokanda Lal Ghosh
Calcutta High Court · 1 Ind. Cas. 780
Transfer of Property Act, 1882 — Section 93
High Courts18 Nov 1908
Gopal Chandra Maity Vs Chowdhury Krishna Chandra Das Paharaj
Calcutta High Court · 4 Ind. Cas. 63
Transfer of Property Act, 1882 — Section 108(b)
High Courts18 Nov 1908
Prasanna Kumar Nandi Vs Umedar Raja Chowdhury and Others
Calcutta High Court · 3 Ind. Cas. 692
High Courts18 Nov 1908
Mohendra Nath Ghosh and Others Vs Jadu Nath Mullik
Calcutta High Court · 3 Ind. Cas. 684
Contract Act, 1872 — Section 201
High Courts18 Nov 1908
Bepin Behary Shaha Vs Mokunda Lal Ghosh
Calcutta High Court · (1909) ILR (Cal) 122
Transfer of Property Act, 1882 — Section 92, 93
High Courts17 Nov 1908
Surendra Nath Sen and Another Vs Dinabandhu Naik
Calcutta High Court · 4 Ind. Cas. 535
Bengal Tenancy Act, 1885 — Section 48, 49
High Courts13 Nov 1908
Mathura Nath Roy Choudhuri and Others Vs Basanta Kumar Chakravarti
Calcutta High Court · 2 Ind. Cas. 572
Bengal Tenancy Act, 1885 — Section 106, 109A
High Courts13 Nov 1908
Chaturbhuj Marwari and Others Vs A.W. Walker
Calcutta High Court · 4 Ind. Cas. 510
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13
High Courts13 Nov 1908
Hari Badani Dasi and Another Vs Gobinda Chandra Das and Others
Calcutta High Court · 4 Ind. Cas. 118
High Courts13 Nov 1908
Mathura Nath Roy Chaudhuri Vs Basanta Kumar Chakravarti
Calcutta High Court · (1909) ILR (Cal) 510
Bengal Tenancy Act, 1885 — Section 106, 109A
High Courts12 Nov 1908
Azibulla Sarcar Vs Udoy Sonthal and Others
Calcutta High Court · 1 Ind. Cas. 287
Penal Code, 1860 (IPC) — Section 193
High Courts11 Nov 1908
Ambica Charan Chakravarti and Others Vs Joy Chandra Ghosh and Others
Calcutta High Court · 4 Ind. Cas. 470
Bengal Tenancy Act, 1885 — Section 103B, 104J
High Courts11 Nov 1908
Luchmi Pershad and Another Vs Ekdeshwar Singh
Calcutta High Court · 4 Ind. Cas. 577
Bengal Tenancy Act, 1885 — Section 29(b)
High Courts10 Nov 1908
Tamijuddi Vs Asgar Howladar
Calcutta High Court · 1 Ind. Cas. 942
Bengal Tenancy Act, 1885 — Section 85
High Courts10 Nov 1908
Gostho Behary Ghosh and Another Vs Rohini Gowalini and Others
Calcutta High Court · 4 Ind. Cas. 541
High Courts10 Nov 1908
Jameson and Co. Vs Scott
Calcutta High Court · (1909) ILR (Cal) 291 : 1 Ind. Cas. 972
High Courts10 Nov 1908
Mainuddin Talukdar Vs Rammoni Das and Others
Calcutta High Court · 4 Ind. Cas. 167
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts10 Nov 1908
Umesh Chandra Singha and Others Vs Madhu Sudan Khamkat
Calcutta High Court · 4 Ind. Cas. 119
High Courts10 Nov 1908
Ful Chand Bibee Vs Nawab Ali Chowdhry and Another
Calcutta High Court · 1 Ind. Cas. 740