High Courts05 Dec 1908
Maha Pershad Singh and Others Vs Surendra Mohan Singh and Others
Calcutta High Court · 4 Ind. Cas. 56
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,858 of 3,203
High Courts04 Dec 1908
Satyendra Nath Bose Vs Anil Chandra Ghosh
Calcutta High Court · 5 Ind. Cas. 38
Registration Act, 1908 — Section 3Transfer of Property Act, 1882 — Section 54
High Courts02 Dec 1908
Baij Nath Dhanuk and Others Vs The Emperor
Calcutta High Court · 1 Ind. Cas. 973
Penal Code, 1860 (IPC) — Section 141
High Courts02 Dec 1908
Baijnath Dhanuk Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 296
Penal Code, 1860 (IPC) — Section 141, 142, 147, 326, 326
High Courts01 Dec 1908
Chandramoni Saha Vs Halijennessa Bibi and Others
Calcutta High Court · 4 Ind. Cas. 168
Civil Procedure Code, 1882 — Section 244, 316, 566, 568
High Courts30 Nov 1908
Brojobashi Panda Vs Emperor
Calcutta High Court · 4 Ind. Cas. 485
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 182, 211
High Courts28 Nov 1908
Fanindra Nath Banerji and Others Vs The King-Emperor
Calcutta High Court · 1 Ind. Cas. 970a
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 157
High Courts28 Nov 1908
Fanindra Nath Banerjee Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 281
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 155, 157Penal Code, 1860 (IPC) — Section 141, 149, 302
High Courts28 Nov 1908
Ali Mahomed Khan Vs Tarak Chandra Banerji
Calcutta High Court · 1 Ind. Cas. 336
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts28 Nov 1908
Guru Das Hazra and Others Vs G.L. Weatheral and Others
Calcutta High Court · 4 Ind. Cas. 537
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts24 Nov 1908
Kali Pada Sadhu Vs Mati Lal Fouzdar and Others
Calcutta High Court · 4 Ind. Cas. 166
High Courts23 Nov 1908
In Re: H.R. Cobbold
Calcutta High Court · (1909) ILR (Cal) 512 : 2 Ind. Cas. 572a
Insolvency Act, 1848 — Section 73
High Courts21 Nov 1908
Gouridas Namasudra and Others Vs Emperor
Calcutta High Court · 2 Ind. Cas. 841
Criminal Procedure Code, 1898 (CrPC) — Section 200Evidence Act, 1872 — Section 91
High Courts21 Nov 1908
Gouridas Namasudra Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 659
Criminal Procedure Code, 1898 (CrPC) — Section 200Evidence Act, 1872 — Section 91Penal Code, 1860 (IPC) — Section 302, 323
High Courts20 Nov 1908
Amjad Ali and Others Vs Kaderjan Bibbe and Others
Calcutta High Court · 4 Ind. Cas. 518
High Courts20 Nov 1908
Karma Uraon Vs Baraik Debi Dayal Singh
Calcutta High Court · (1909) ILR (Cal) 115
Bengal Tenancy Act, 1885 — Section 147Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 44A
High Courts20 Nov 1908
Karma Uraon and Others Vs Buraik Debi Doyal Singh
Calcutta High Court · 1 Ind. Cas. 447
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 44ALimitation Act, 1963 — Section 4