High Courts11 Jan 1909
Chandrabala Debi Vs Prabodh Chandra Ray
Calcutta High Court · (1909) ILR (Cal) 422
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,856 of 3,203
High Courts11 Jan 1909
Janoki Nath Roy Chowdhury and Others Vs Dinamani Chowdhurani
Calcutta High Court · (1909) 01 CAL CK 0022
High Courts11 Jan 1909
Chandanbala Debi Vs Probodh Chandra Ray Chowdhury
Calcutta High Court · (1909) 01 CAL CK 0018
High Courts08 Jan 1909
Panchkouri Ghosh Vs Pran Gopal Mukerjee and Others
Calcutta High Court · (1909) 01 CAL CK 0040
High Courts08 Jan 1909
Sheikh Fakir Mahomed Vs Sheikh Uzir Ali and Others
Calcutta High Court · (1909) 01 CAL CK 0007
High Courts08 Jan 1909
Chandra Kumar Majhi and Others Vs Sandhyamoni and Others
Calcutta High Court · (1909) 01 CAL CK 0005
High Courts07 Jan 1909
Brindamoyi Dassya Vs Maharaja Nripendra Narayan Bhup Bahadur and Another
Calcutta High Court · (1909) 01 CAL CK 0051
High Courts07 Jan 1909
Bhowani Prosad Shaha Vs Juggernath Shaha and Others
Calcutta High Court · 3 Ind. Cas. 241
Transfer of Property Act, 1882 — Section 8
High Courts07 Jan 1909
Brindaban Chander Das Vs Ishaquddin Chowdhury
Calcutta High Court · 4 Ind. Cas. 67
Penal Code, 1860 (IPC) — Section 500
High Courts06 Jan 1909
Srimati Sujan Bibi Vs Srimati Asafa Khatun
Calcutta High Court · 4 Ind. Cas. 69
Registration Act, 1908 — Section 49
High Courts01 Jan 1909
Dasarathi Mahapatra and Others Vs Raghu Sahu
Calcutta High Court · (1909) 01 CAL CK 0019
High Courts22 Dec 1908
F.F. Christien Vs Tekaitni Narbada Kunwari
Calcutta High Court · 2 Ind. Cas. 641
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Dec 1908
Moha Prosad Singh and Others Vs Ramani Mohan Singha and Others
Calcutta High Court · 4 Ind. Cas. 546
Transfer of Property Act, 1882 — Section 89
High Courts18 Dec 1908
Kedar Nath Chowdhury Vs Jatindra Chandra Roy and Others
Calcutta High Court · 4 Ind. Cas. 44
High Courts18 Dec 1908
Lakshmi Narain Chatterjee Vs Nanda Rani Debi
Calcutta High Court · 3 Ind. Cas. 287
Probate and Administration Act, 1881 — Section 90(3)(a)
High Courts17 Dec 1908
Banku Behari Sikdar Vs Secretary Of State For India In Council
Calcutta High Court · (1909) ILR (Cal) 239
Negotiable Instruments Act, 1881 (NI) — Section 46, 58, 59, 9