High Courts04 Feb 1909
Tilakdhari Mahton and Others Vs Lali Singh
Calcutta High Court · (1909) 02 CAL CK 0020
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,854 of 3,203
High Courts04 Feb 1909
Girindra Mohun Roy Chowdhury Vs Bocha Das
Calcutta High Court · (1909) 02 CAL CK 0005
High Courts03 Feb 1909
Baikuntha Nath Satpati Vs Narendra Narain Maiti and Others Guru Prasad Das and Another Vs Narendra Narain Maity and Another
Calcutta High Court · (1909) 02 CAL CK 0042
High Courts29 Jan 1909
Krishna Chandra Mandal Vs Jakeral Haq and Another
Calcutta High Court · (1909) 01 CAL CK 0036
High Courts29 Jan 1909
Gopi Nath Mahapatra Vs Kashi Nath Beg and Another
Calcutta High Court · (1909) 01 CAL CK 0024
High Courts28 Jan 1909
Durlav Prodhania and Another Vs Mahammad Mainaddi Bepari, and Others
Calcutta High Court · (1909) 01 CAL CK 0049
High Courts28 Jan 1909
Upendra Nath Bagchi Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 375
Criminal Procedure Code, 1898 (CrPC) — Section 147Penal Code, 1860 (IPC) — Section 500
High Courts28 Jan 1909
Jnananjan Banerjee and Others Vs Adoremoney Dassee and Others
Calcutta High Court · 3 Ind. Cas. 93
Limitation Act, 1963 — Article 134, 7
High Courts28 Jan 1909
Golap Sundari Debi and Another Vs Indra Kumar Hazra and Others
Calcutta High Court · (1909) 01 CAL CK 0006
High Courts26 Jan 1909
Jogendra Chandra Roy Vs Shyam Das
Calcutta High Court · (1909) ILR (Cal) 543
Civil Procedure Code, 1882 — Section 248
High Courts25 Jan 1909
Mahomed Shah Vs Official Trustee of Bengal
Calcutta High Court · (1909) ILR (Cal) 431 : 2 Ind. Cas. 292
High Courts25 Jan 1909
Maharani Janki Koer Vs Sham Sivendra Sahi
Calcutta High Court · (1909) 01 CAL CK 0017
High Courts25 Jan 1909
E.H. Stevens, Receiver to the Estate of Babu Gajadhar Parshad Sahu and Others Vs Kamta Pershad
Calcutta High Court · (1909) 01 CAL CK 0009
High Courts22 Jan 1909
Shital Chandra Bairagee Vs Manik Chandra Hazra and Others
Calcutta High Court · (1909) 01 CAL CK 0037
High Courts21 Jan 1909
Salt Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 560 : 2 Ind. Cas. 591
Criminal Procedure Code, 1898 (CrPC) — Section 161
High Courts20 Jan 1909
Jogendra Chundra Roy Vs Syam Das and Another
Calcutta High Court · (1909) 01 CAL CK 0016
High Courts20 Jan 1909
Brojo Nath Pal Vs Juggeswar, Bagchi and Others
Calcutta High Court · (1909) 01 CAL CK 0003