High Courts16 Feb 1909
Purna Chandra Chatterji and Others Vs Bejoy Kumar Pal and Others
Calcutta High Court · (1909) 02 CAL CK 0019
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,853 of 3,203
High Courts16 Feb 1909
Mohamed Hamidar Rahman Chowdhuri Vs Ali Fakir and Another
Calcutta High Court · (1909) 02 CAL CK 0008
High Courts15 Feb 1909
In re: Maud Anderson
Calcutta High Court · (1909) ILR (Cal) 489 : 2 Ind. Cas. 405
High Courts15 Feb 1909
Bepin Behary Sen Vs Chairman of Santipur Municipality
Calcutta High Court · (1909) 02 CAL CK 0004
High Courts12 Feb 1909
Saligram Singh Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 562 : 2 Ind. Cas. 592
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts12 Feb 1909
Dhanu Ram Mahto Vs Murli Mahto
Calcutta High Court · (1909) ILR (Cal) 566
Civil Procedure Code, 1882 — Section 156
High Courts12 Feb 1909
Mahima Chandra Moulick and Another Vs Saraju Bala Gupta
Calcutta High Court · (1909) 02 CAL CK 0027
High Courts12 Feb 1909
Saligram Singh, Principal and Kuldip Singh Surety Vs Emperor
Calcutta High Court · (1909) 02 CAL CK 0002
High Courts11 Feb 1909
W.W. Broucke Vs Rajah Shaheb Mohan Bikram Shah
Calcutta High Court · (1909) 02 CAL CK 0013
High Courts09 Feb 1909
Fazar Banu Vs Uzir Ali Mian, and Others
Calcutta High Court · (1909) 02 CAL CK 0026
High Courts09 Feb 1909
Satis Chandra Chaturdhurin Vs Jnanada Sundari Chawdhurani
Calcutta High Court · (1909) 02 CAL CK 0012
High Courts05 Feb 1909
Narayan Chandra Singha and Others Vs Basanta Kumari Dasi and Others
Calcutta High Court · (1909) 02 CAL CK 0041
High Courts05 Feb 1909
Laliteshwar Singh Vs Rameshwar Singh
Calcutta High Court · (1909) ILR (Cal) 481 : 2 Ind. Cas. 290
High Courts05 Feb 1909
Baroda Prosad Banerji and Others Vs Gajendra Nath Banerji and Others
Calcutta High Court · (1909) 02 CAL CK 0010
High Courts05 Feb 1909
Niladri Mohanti and Others Vs Bichitranund Roy and Others
Calcutta High Court · (1909) 02 CAL CK 0007
High Courts04 Feb 1909
Girindra Mohan Roy Vs Khir Narayan Das
Calcutta High Court · (1909) ILR (Cal) 394
Limitation Act, 1963 — Section 9Provincial Small Cause Courts Act, 1887 — Section 25