High Courts18 Jan 1909

Sukdev Tewari Vs Emperor

Calcutta High Court · 4 Ind. Cas. 57

Criminal Procedure Code, 1898 (CrPC) — Section 271Penal Code, 1860 (IPC) — Section 109, 205
High Courts13 Jan 1909

Emperor Vs Morgan

Calcutta High Court · (1909) ILR (Cal) 302

Criminal Procedure Code, 1898 (CrPC) — Section 307, 545, 804APenal Code, 1860 (IPC) — Section 114, 304A