COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,857 of 3,203
High Courts17 Dec 1908
Sri Bhagwan Singh Vs Emperor
Calcutta High Court · 3 Ind. Cas. 319
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234
High Courts17 Dec 1908
Vulcan Iron Works Co. Ld. Vs Bissumbhur Persad
Calcutta High Court · 1 Ind. Cas. 927
High Courts17 Dec 1908
Banku Behari Sikdar and Another Vs Secretary of State for India in Council
Calcutta High Court · 1 Ind. Cas. 929
Negotiable Instruments Act, 1881 (NI) — Section 9
High Courts16 Dec 1908
Keshab Nath Bhattacharya and Another Vs Manir-Ud-Din Sarkar and Another
Calcutta High Court · 4 Ind. Cas. 523
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts16 Dec 1908
Krishna Govinda Jawadar and Others Vs Banka Behari Shaha and Others
Calcutta High Court · 4 Ind. Cas. 526
High Courts16 Dec 1908
Bhuyian Sarat Kumar Das Mahapatra Vs Akshoy Narain Das and Others
Calcutta High Court · 9 Ind. Cas. 961
High Courts14 Dec 1908
Emperor Vs Abdul Rahaman
Calcutta High Court · 2 Ind. Cas. 593
Penal Code, 1860 (IPC) — Section 307, 324
High Courts14 Dec 1908
Din Tarini Debi Vs Krishna Gopal Bagchi and Others
Calcutta High Court · 1 Ind. Cas. 791
Succession Act, 1865 — Section 106
High Courts14 Dec 1908
Din Tarini Debi Vs Krishna Gopal Bagchi
Calcutta High Court · (1909) ILR (Cal) 149
Succession Act, 1925 — Section 106
High Courts14 Dec 1908
Girija Sundar Chuckerbutty Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 405
High Courts14 Dec 1908
Girija Sundar Chakravarti Vs Emperor
Calcutta High Court · 2 Ind. Cas. 285
Newspapers (Incitement to Offences) Act, 1908 — Section 3
High Courts12 Dec 1908
Kishori Lal Roy Vs Srinath Roy
Calcutta High Court · (1909) ILR (Cal) 370
Criminal Procedure Code, 1898 (CrPC) — Section 145, 192(2), 529(f)Specific Relief Act, 1877 — Section 9
High Courts12 Dec 1908
Kishori Lal Roy Chowdhury and Others Vs Srinath Roy and Others and Romendra Narain Roy and Others
Calcutta High Court · 1 Ind. Cas. 817
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 529Specific Relief Act, 1877 — Section 9
High Courts08 Dec 1908
Emperor Vs Nepal Shikary
Calcutta High Court · 2 Ind. Cas. 651
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 123(2), 362
High Courts08 Dec 1908
Narendra Chandra Lahiri Vs Charu Chandra Singh
Calcutta High Court · 5 Ind. Cas. 63
High Courts08 Dec 1908
Advocate-General of Bengal Vs Belchambers and Others
Calcutta High Court · 1 Ind. Cas. 944
High Courts08 Dec 1908
Advocate-General Of Bengal Vs Belchambers
Calcutta High Court · (1909) ILR (Cal) 261
High Courts07 Dec 1908
Vulcan Iron Works Vs Bishumbhur Prosad
Calcutta High Court · (1909) ILR (Cal) 233