High Courts10 Mar 1909Dismissed
Kumar Rameswar Maliah Vs Ram Tarak Hazra
Calcutta High Court · (1909) 03 CAL CK 0019
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,851 of 3,203
High Courts09 Mar 1909Allowed
Ananda Kishore Chowdhury and Others Vs Daiji Thakurani
Calcutta High Court · (1909) 03 CAL CK 0033
High Courts09 Mar 1909
Ananda Kishore Chowdhry Vs Daije Thakurain
Calcutta High Court · (1909) ILR (Cal) 726
Court Fees Act, 1870 — Section 13Estates Partition Act, 1897 — Section 119, 25
High Courts09 Mar 1909
M.H. Mackenzie Vs Lala Narsing Sahai and Another
Calcutta High Court · (1909) 03 CAL CK 0003
High Courts08 Mar 1909
Emperor Vs Debendra Prosad
Calcutta High Court · (1909) ILR (Cal) 573
Evidence Act, 1872 — Section 14, 15
High Courts08 Mar 1909
Rakhal Patak and Another Vs Kumar Jyoti Proshad Singh Deo and Others
Calcutta High Court · (1909) 03 CAL CK 0034
High Courts05 Mar 1909
Umatul Mehdi Vs Musammat Kulsoom
Calcutta High Court · 3 Ind. Cas. 539
Bengal Civil Courts Act, 1871 — Section 39Civil Procedure Code, 1908 (CPC) — Section 23
High Courts05 Mar 1909
Prosunno Kumar Middar and Another Vs Bama Churn Mondal and Others
Calcutta High Court · 3 Ind. Cas. 461
High Courts04 Mar 1909
Ranshan Singh and Others Vs Emperor
Calcutta High Court · 4 Ind. Cas. 31
Criminal Procedure Code, 1898 (CrPC) — Section 147, 75(2)Penal Code, 1860 (IPC) — Section 225
High Courts04 Mar 1909
Ram Deo Rai and Another Vs Maharani Beni Pershad Koeri
Calcutta High Court · (1909) 03 CAL CK 0016
High Courts03 Mar 1909
Bibi Aziran and Others Vs Bibi Kasiman and Others
Calcutta High Court · (1909) 03 CAL CK 0056
High Courts03 Mar 1909
Brojo Kishoree Bashnavi Vs Meajan Biswas and Others
Calcutta High Court · 3 Ind. Cas. 791
High Courts03 Mar 1909
Emperor Vs Dedendra Prosad
Calcutta High Court · 4 Ind. Cas. 65
Penal Code, 1860 (IPC) — Section 420
High Courts03 Mar 1909
Hudson Vs Morgan
Calcutta High Court · (1909) ILR (Cal) 713
Contract Act, 1872 — Section 217, 221
High Courts03 Mar 1909
Rowland Hudson Vs John Pierpont Morgan and Others
Calcutta High Court · (1909) 03 CAL CK 0038
High Courts03 Mar 1909
Dhant Ram Mahtha Vs Murli Lal Mahtha and Others
Calcutta High Court · (1909) 03 CAL CK 0037
High Courts02 Mar 1909
Abdul Hakim Shaha and Others Vs Rajendra Narain Roy and Others
Calcutta High Court · (1909) 03 CAL CK 0051
High Courts02 Mar 1909
Managi Singh and Others Vs Saheb Ram Singh and Others
Calcutta High Court · 3 Ind. Cas. 289