High Courts19 Mar 1909
Bipra Das Dey Vs Rajaram Bandopadhya and Others
Calcutta High Court · 3 Ind. Cas. 306
Bengal Tenancy Act, 1885 — Section 170
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,850 of 3,203
High Courts19 Mar 1909
Chandra Kanta Pathak Vs Bhagjur Bepari and Another
Calcutta High Court · (1909) 03 CAL CK 0023
High Courts19 Mar 1909
Dursan Singh and Others Vs Durbejoy Singh and Another
Calcutta High Court · (1909) 03 CAL CK 0021
High Courts18 Mar 1909Dismissed
Normada Sundari Debi Vs Tarip Mollah and Others
Calcutta High Court · (1909) 03 CAL CK 0018
High Courts18 Mar 1909
Juramoni Chowkidar Vs Pran Krishna Dhar
Calcutta High Court · (1909) 03 CAL CK 0008
High Courts18 Mar 1909Dismissed
Prem Krishna Dhur Vs Juramoni Chowkidar
Calcutta High Court · (1909) 03 CAL CK 0006
High Courts17 Mar 1909
Upendra Kishore Rai Chaudhury Vs Ram Tara Debya Chaudhurani and Others
Calcutta High Court · (1909) 03 CAL CK 0017
High Courts16 Mar 1909
Nawab Syed Golam Mohiuddin Hossein and Others Vs Musammat Parbati and Another
Calcutta High Court · (1909) 03 CAL CK 0014
High Courts12 Mar 1909
Gobind Prosad Vs Kazi Basir-Ud-Din and Others
Calcutta High Court · (1909) 03 CAL CK 0060
High Courts12 Mar 1909
Surendra Nath Sarkar Vs Kiran Moyi Dasi
Calcutta High Court · (1909) 03 CAL CK 0009
High Courts11 Mar 1909
Bipin Behari Hati Vs Amrita Lal Bhattacharji
Calcutta High Court · 3 Ind. Cas. 685
Bengal Tenancy Act, 1885 — Section 85(3)
High Courts11 Mar 1909
Mathewson Vs Ram Kanai Singh Deb
Calcutta High Court · (1909) ILR (Cal) 675
Chota Nagpur Encumbered Estates Act, 1876 — Section 7Limitation Act, 1963 — Section 22
High Courts11 Mar 1909
H. Mathewson and Another Vs Sri Sri Ram Kanai Singh Deb
Calcutta High Court · (1909) 03 CAL CK 0036
High Courts11 Mar 1909
Hari Kissen Bhagat and Others Vs Bajrang Sahai Singh and Others and Kashi Prosad Singh and Others
Calcutta High Court · (1909) 03 CAL CK 0024
High Courts10 Mar 1909
Bejoy Sankar Sikdar and Others Vs Rajendra Kumar Basu and Others
Calcutta High Court · (1909) 03 CAL CK 0059
High Courts10 Mar 1909
Ram Khelawan Singh Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 827
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 149, 324, 326
High Courts10 Mar 1909
Cooverjee Bhoja Vs Rajendra Nath Mukerjee
Calcutta High Court · (1909) ILR (Cal) 617 : 2 Ind. Cas. 831
High Courts10 Mar 1909
Ram Khelawan Singh and Others Vs Emperor
Calcutta High Court · 3 Ind. Cas. 96
Penal Code, 1860 (IPC) — Section 147, 324, 326
High Courts10 Mar 1909
Golam Mohiuddin Hossein Vs Parbati
Calcutta High Court · (1909) ILR (Cal) 665
General Clauses Act, 1897 — Section 2(5)