COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,848 of 3,203
Bepin Behary Das Vs Hara Chandra Bairagi and Others
Calcutta High Court · (1909) 04 CAL CK 0042
Kusum Kumari Dassi Vs Satishendra Nath Bose and Others
Calcutta High Court · 3 Ind. Cas. 787
Haro Prosad Das Vs Ram Narain Chowdhury
Calcutta High Court · (1909) 04 CAL CK 0007
Golap Kumari Vs Ganesh Chandra Mitra
Calcutta High Court · (1909) ILR (Cal) 653
Narain Kamila Vs Dina Bandhu Singh
Calcutta High Court · (1909) 04 CAL CK 0030
Bibi Golap Kumari Shaheba Vs Gonesh Chandra Mitter and Others
Calcutta High Court · (1909) 04 CAL CK 0024
Thamal Marap Vs Rani Abhoyessuri Debi
Calcutta High Court · 4 Ind. Cas. 12
Gopal Chandra Bhattacharjee Vs The Secretary Of State For India
Calcutta High Court · (1909) ILR (Cal) 647
Kamla Sahai Vs Babu Nandan Mian and Another
Calcutta High Court · (1909) 04 CAL CK 0022
Kissory Lal Chowdhury Vs Raja Sewbux Bogla
Calcutta High Court · 3 Ind. Cas. 999
Baranagore Jute Factory Co. Ltd. Vs Rajkumar Rai
Calcutta High Court · (1909) 04 CAL CK 0015
Gopal Chandra Bhattacharya Vs Secretary of State for India in Council
Calcutta High Court · (1909) 04 CAL CK 0012
Khatajan Bewa Vs Aswini Mohan Ghose and Others
Calcutta High Court · (1909) 04 CAL CK 0009
Bhola Nath Saha Vs Krishna Lal Saha
Calcutta High Court · (1909) 04 CAL CK 0016
Iswardhari Singh Vs Narsingh Singh and Others
Calcutta High Court · (1909) 04 CAL CK 0038
Kanai Prosad Bose Vs Jotindra Kumar Roy Chowdhury
Calcutta High Court · (1909) ILR (Cal) 626
Kanai Prosad Basu Vs Jatindra Kumar Roy Chowdhury and Another
Calcutta High Court · (1909) 04 CAL CK 0026
Indian General Navigation and Ry. Co. Ld. Vs Nanda Lal Banik and Others
Calcutta High Court · 3 Ind. Cas. 469
Kali Debya Vs Bhagaban Nanda
Calcutta High Court · (1909) 04 CAL CK 0013