High Courts12 May 1909
Behari Lal Chatterjee and Rash Behari Sen Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 749
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,846 of 3,203
High Courts12 May 1909
Bishambar Roy Vs Lakhatullah Sheikh and Others
Calcutta High Court · (1909) 05 CAL CK 0002
High Courts11 May 1909
Rai Charan Shar Mazumdar Vs The Administrator General of Bengal
Calcutta High Court · (1909) ILR (Cal) 856
Bengal Tenancy Act, 1885 — Section 52
High Courts11 May 1909
Rai Charan Sar Mazumdar and Another Vs Administrator-General of Bengal
Calcutta High Court · (1909) 05 CAL CK 0034
High Courts11 May 1909
Abdur Rahman Mullick Vs Khorban Mullick Matwali and Others
Calcutta High Court · (1909) 05 CAL CK 0033
High Courts10 May 1909
Kadir Bux Baipari and Another Vs Abdul Ali Fakir
Calcutta High Court · (1909) 05 CAL CK 0036
High Courts10 May 1909
Deb Narain Dutt Vs Baidta Nath Modak Napit and Others
Calcutta High Court · (1909) 05 CAL CK 0012
High Courts07 May 1909
Shyama Churn Ghosh Vs Mahomed Ali and Others
Calcutta High Court · 3 Ind. Cas. 466
Specific Relief Act, 1877 — Section 9
High Courts06 May 1909
Dharmapal and Another Vs Mohant Krista Dayal
Calcutta High Court · (1909) 05 CAL CK 0030
High Courts05 May 1909
Emperor Vs Annada Charan Thakur and Another
Calcutta High Court · (1909) 05 CAL CK 0047
High Courts05 May 1909
Emperor Vs Annada Charan Thakur
Calcutta High Court · (1909) ILR (Cal) 629
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 114, 302, 392
High Courts05 May 1909
Hem Chandra Kar and Others Vs Mathur Santhal
Calcutta High Court · (1909) 05 CAL CK 0013
High Courts05 May 1909
Indra Chand Bothra and Others Vs Khaja Mahammad Gowhar Ali Khan
Calcutta High Court · (1909) 05 CAL CK 0011
High Courts04 May 1909
Gangadhar Sarkar and Others Vs Khaja Abdul Ajij and Others
Calcutta High Court · (1909) 05 CAL CK 0007
High Courts03 May 1909
R.H. Wernicke and Others and The Amalgamated Tea Estates Co., Ld. Vs The Secretary of State for India in Council
Calcutta High Court · (1909) 05 CAL CK 0037
High Courts03 May 1909
Sheikh Latifar Rahaman and Others Vs A.H. Forbes
Calcutta High Court · (1909) 05 CAL CK 0032
High Courts03 May 1909
Finlay Muir and Co. Vs Radhakissen Gopikissen
Calcutta High Court · (1909) ILR (Cal) 736 : 3 Ind. Cas. 185
Contract Act, 1872 — Section 120
High Courts30 Apr 1909
Nilmoney Sinha Vs Hardhan Das and Others
Calcutta High Court · (1909) 04 CAL CK 0006