COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,844 of 3,203
Sri Gobind Parsad Vs Musammat Laljhari Kuer and Another
Calcutta High Court · (1909) 06 CAL CK 0017
Basarat Ali Khan Vs Manirulla and Another
Calcutta High Court · (1909) 06 CAL CK 0016
Haradhan Chattopadhaya Vs Prankrishna Kumar and Others
Calcutta High Court · (1909) 06 CAL CK 0011
Jadunath Chowdhury Vs Kailash Chandra Bhattacharya
Calcutta High Court · (1909) 06 CAL CK 0073
Jadunath Chowdhry Vs Kailas Chandra Bhattacharjee
Calcutta High Court · (1910) ILR (Cal) 63
Jogjiban Ghose and Others Vs Emperor
Calcutta High Court · (1909) 06 CAL CK 0046
Ram Charan Pal Chowdhury and Others Vs Srimati Ekadashi Dasi and Others
Calcutta High Court · 3 Ind. Cas. 397
Butloo Khan and Others Vs Gomani Singh and Others
Calcutta High Court · 3 Ind. Cas. 836
Sheikh Jaki Mamood Vs Dino Bandhu Bhattachrajee and Others
Calcutta High Court · (1909) 05 CAL CK 0009
Purna Chandra Nandan Vs Tarack Nath Chandra
Calcutta High Court · (1909) ILR (Cal) 917
Sheikh Mohammad Abdul Aziz Vs Baijnath Goenka and Others
Calcutta High Court · (1909) 05 CAL CK 0035
Purna Chandra Nandan Vs Tarak Nath Chandra
Calcutta High Court · 4 Ind. Cas. 413
Ram Charan Das Vs Arsad ali and Others
Calcutta High Court · (1909) 05 CAL CK 0001
Moti Lal Raha and Another Vs Indra Nath Banerjee and Another
Calcutta High Court · 3 Ind. Cas. 831
Mati Lal Raha Vs Indra Nath Bannerjee
Calcutta High Court · (1909) ILR (Cal) 907
Shah Mosihuddin Vs Sheo Logan Sahu
Calcutta High Court · (1909) 05 CAL CK 0031
Dasarath Rai Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 869 : 4 Ind. Cas. 352
Gajendra Chandra Burma Vs Bindubashini and Another
Calcutta High Court · 4 Ind. Cas. 5