High Courts17 Jun 1909
Dayanath Thakur Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 72
Criminal Procedure Code, 1898 (CrPC) — Section 107, 125
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,842 of 3,203
High Courts17 Jun 1909
Braja Mohan Mandal Vs Thakur Das Nath and Another
Calcutta High Court · (1909) 06 CAL CK 0022
High Courts17 Jun 1909
Lalji Sahai Singh and Others Vs Karki Jha and Others
Calcutta High Court · (1909) 06 CAL CK 0014
High Courts17 Jun 1909
Debendra Nath Shaha Vs Bhagirath Shaha
Calcutta High Court · 4 Ind. Cas. 27
Penal Code, 1860 (IPC) — Section 499, 506
High Courts16 Jun 1909
Sasthi Charan De Dass Vs Sarojini Debya
Calcutta High Court · (1909) 06 CAL CK 0047
High Courts16 Jun 1909
Mahomed Tayab and Others Vs Hem Chandra Bose
Calcutta High Court · (1909) 06 CAL CK 0026
High Courts16 Jun 1909
Aughore Kumar Ganguli and Others Vs Mohamed Mussa and Others
Calcutta High Court · (1909) 06 CAL CK 0010
High Courts15 Jun 1909
Harak Singh and Others Vs Kirat Narain Singh and Others
Calcutta High Court · (1909) 06 CAL CK 0031
High Courts15 Jun 1909
Abinash Chandra Bose and Others Vs Bama Bewa and Others
Calcutta High Court · 4 Ind. Cas. 17
High Courts14 Jun 1909
Kedar Nath Joypooria and Another Vs Poorasundari Dasi
Calcutta High Court · (1909) 06 CAL CK 0050
High Courts14 Jun 1909
Mahomed Faiz Chowdhury Vs Upendra Lal Singh Roy
Calcutta High Court · (1909) 06 CAL CK 0045
High Courts14 Jun 1909
Damodar Manna and Others Vs Sarat Chandra Dhal
Calcutta High Court · 3 Ind. Cas. 468a
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts14 Jun 1909
Gopal Chandra Das Modak Vs The Chairman of Santipur Municipality
Calcutta High Court · (1909) 06 CAL CK 0003
High Courts12 Jun 1909
Kedar Bans Lal Misser Vs Moharani Janki Koer
Calcutta High Court · (1909) 06 CAL CK 0041
High Courts11 Jun 1909
Lal Mahomed Sarkar Vs Jagir Sheikh Mallik and Nehal Sheikh
Calcutta High Court · (1909) 06 CAL CK 0007
High Courts11 Jun 1909
Kunja Behary Roy Vs Namai Chand Pal and Others and Srimatya Brojeshwan Dasi and Others
Calcutta High Court · (1909) 06 CAL CK 0005
High Courts10 Jun 1909
Nobendra Kishore Roy and Others Vs Kazi Lutful Huq
Calcutta High Court · (1909) 06 CAL CK 0062
High Courts10 Jun 1909
Mohunt Dalmir Puri, 2nd Party Vs Khodadad Khan and Another, 1st Party
Calcutta High Court · (1909) 06 CAL CK 0051