High Courts28 Jun 1909
Banchharam Majumdar Vs Adyanath Bhattacharjee
Calcutta High Court · (1909) ILR (Cal) 936
Succession Certificate Act, 1889 — Section 4
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,841 of 3,203
High Courts28 Jun 1909
Jagattara Dassya Vs Daulati Bewa and Others
Calcutta High Court · (1909) 06 CAL CK 0038
High Courts28 Jun 1909
Ramanath Hudati Vs Jote Kumar Mukherji
Calcutta High Court · (1909) 06 CAL CK 0037
High Courts28 Jun 1909
In Re: Ram Prasad Malla
Calcutta High Court · (1910) ILR (Cal) 13
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(6), 476
High Courts28 Jun 1909
Jagattara Dassi Vs Daulati Bewa
Calcutta High Court · (1910) ILR (Cal) 75
Bengal Tenancy Act, 1885 — Section 12, 18
High Courts28 Jun 1909
Ram Prosad Malla Vs Raghubar Malla
Calcutta High Court · 4 Ind. Cas. 6
Civil Procedure Code, 1882 — Section 224Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b), 476Penal Code, 1860 (IPC) — Section 209
High Courts24 Jun 1909
Chhatu Kurmi Vs Rajaram Tewari
Calcutta High Court · 3 Ind. Cas. 374
Probate and Administration Act, 1881 — Section 69
High Courts22 Jun 1909
Maharaja Ravaneswar Prasad Singh Vs Baij Nath Ram Goenka
Calcutta High Court · 3 Ind. Cas. 401
High Courts22 Jun 1909
Bhut Nath Naskar and Another Vs Surendra Nath Dutt and Another
Calcutta High Court · (1909) 06 CAL CK 0052
High Courts22 Jun 1909
Bhutnath Naskar and Another Vs Monmotho Nath Mitra
Calcutta High Court · (1909) 06 CAL CK 0048
High Courts22 Jun 1909
Gouri Sankar Datta Mozumdar Vs Minnat Ali Chowdhuri and Others
Calcutta High Court · (1909) 06 CAL CK 0015
High Courts22 Jun 1909
Kanu Ram Deb and Another Vs Kashi Chandra Sarma Chowdhuri and Others
Calcutta High Court · (1909) 06 CAL CK 0012
High Courts21 Jun 1909
Jogendra Nath Sircar and Others Vs Tincowri Bhattacharjya
Calcutta High Court · 3 Ind. Cas. 205
High Courts21 Jun 1909
Pratap Narain Deo Vs Harihar Singh
Calcutta High Court · (1909) ILR (Cal) 927
Transfer of Property Act, 1882 — Section 106
High Courts21 Jun 1909
Gooroo Prasanno Lahiri and Another Vs Ambikamoyi Dasya and Another
Calcutta High Court · (1909) 06 CAL CK 0004
High Courts18 Jun 1909
Narendra Nath Bairagi Vs Dina Nath Das
Calcutta High Court · (1909) ILR (Cal) 824 : 3 Ind. Cas. 996
High Courts18 Jun 1909
Jagdeo Singh Vs Bal Govind Singh and Others
Calcutta High Court · (1909) 06 CAL CK 0006
High Courts17 Jun 1909
Jogendra Lal Chowdhury Vs Atindra Lal Chowdhury and Others
Calcutta High Court · (1909) 06 CAL CK 0067