High Courts10 Jun 1909
Babu Lal Sheikh Vs Purna Chandra Babu and Others
Calcutta High Court · (1909) 06 CAL CK 0024
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,843 of 3,203
High Courts10 Jun 1909
Dalmir Puri Vs Khodadad Khan
Calcutta High Court · (1909) ILR (Cal) 923 : 4 Ind. Cas. 415
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts09 Jun 1909
Baroda Churn Dutt and Another Vs Hemlata Dasi
Calcutta High Court · 3 Ind. Cas. 561
High Courts09 Jun 1909
Madon Mohan Chattopadhya Vs Akshoy Kumar Baruri and Others
Calcutta High Court · (1909) 06 CAL CK 0042
High Courts09 Jun 1909
Kailaspati Narain Singh and Another Vs Gango Singh and Others
Calcutta High Court · (1909) 06 CAL CK 0025
High Courts08 Jun 1909
Bhagabati Swarnakar and Others Vs Sakhi Baishnabi
Calcutta High Court · (1909) 06 CAL CK 0072
High Courts08 Jun 1909
Veletat Hossein Vs Bengal and North-Western Ry. Co.
Calcutta High Court · 3 Ind. Cas. 470
Contract Act, 1872 — Section 151, 152, 161Railways Act, 1890 — Section 72
High Courts08 Jun 1909
Ram Kumar Shaha Poddar Vs Ram Gour Shaha Chowdhury
Calcutta High Court · (1909) 06 CAL CK 0044
High Courts08 Jun 1909
Haro Chandra Poddar Vs Umesh Chandra Bhattacherjee and Another
Calcutta High Court · (1909) 06 CAL CK 0043
High Courts08 Jun 1909
Velayat Hossein Vs Bengal and North-Western Railway Co.
Calcutta High Court · (1909) ILR (Cal) 819
Contract Act, 1872 — Section 151, 152, 161Railways Act, 1890 — Section 47, 72
High Courts07 Jun 1909
Uday Chandra Das Bairagi Vs Hari Das Bairagi
Calcutta High Court · 3 Ind. Cas. 417
Bengal Tenancy Act, 1885 — Section 22
High Courts07 Jun 1909
Jagadbandhu Saha Vs Radha Krishna Pal
Calcutta High Court · (1909) ILR (Cal) 920 : 4 Ind. Cas. 414
Transfer of Property Act, 1882 — Section 54
High Courts04 Jun 1909
Madhumala and Another Vs Alfazaddi Kazi
Calcutta High Court · (1909) 06 CAL CK 0036
High Courts04 Jun 1909
Atal Rishi and Another Vs Lakshmi Narain Ghose and Others
Calcutta High Court · (1909) 06 CAL CK 0002
High Courts03 Jun 1909
Ananda Chandra Roy Vs Makram Ali and Another
Calcutta High Court · 3 Ind. Cas. 204
Bengal Tenancy Act, 1885 — Section 48
High Courts03 Jun 1909
Musammat Ketki and Others Vs Dinabandhu Patnaik
Calcutta High Court · 3 Ind. Cas. 395
Civil Procedure Code, 1908 (CPC) — Section 43