High Courts24 May 1909
Beni Madhab Christian and Others Vs Raj Chandra Pal and Another
Calcutta High Court · (1909) 05 CAL CK 0014
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,845 of 3,203
High Courts24 May 1909
Preobarat Narain Singh Vs Murat Rai and Others
Calcutta High Court · (1909) 05 CAL CK 0010
High Courts20 May 1909
Durga Tewari and Others Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 758 : 3 Ind. Cas. 189
Criminal Procedure Code, 1898 (CrPC) — Section 545Penal Code, 1860 (IPC) — Section 378(2), 406
High Courts20 May 1909Dismissed
Sarat Chandra Roy Chowdhury and Another Vs Ratubuddin Mandal and Others
Calcutta High Court · (1909) 05 CAL CK 0016
High Courts20 May 1909
Gossain Ramdhan Puri Raj Kumar Thakur and two Ors. Vs Gossain Dalmir Puri
Calcutta High Court · (1909) 05 CAL CK 0003
High Courts19 May 1909
Jadu Singh and Others Vs Butan Singh and Others
Calcutta High Court · (1909) 05 CAL CK 0038
High Courts18 May 1909
Ulfat Hossain Vs Gayani Dass
Calcutta High Court · (1909) ILR (Cal) 802
Transfer of Property Act, 1882 — Section 111(d)
High Courts17 May 1909
Sarat Chandra Banerjee Vs Nani Mohan Banerjee
Calcutta High Court · (1909) ILR (Cal) 799 : 3 Ind. Cas. 995
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1
High Courts17 May 1909
Emperor Vs Abdus Sobhan
Calcutta High Court · (1909) ILR (Cal) 643
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts17 May 1909
Jadab Gobinda Singh Vs Anath Bandhu Saha
Calcutta High Court · (1910) ILR (Cal) 171
High Courts17 May 1909
Jadab Gobinda Singh and Others Vs Anath Bandhu Saha
Calcutta High Court · (1909) 05 CAL CK 0005
High Courts14 May 1909
Srimohan Jha Vs Brij Behary Missri
Calcutta High Court · (1909) 05 CAL CK 0008
High Courts14 May 1909
Nabin Chandra Baruah and Others Vs Chandra Madhab Baruah
Calcutta High Court · (1909) 05 CAL CK 0006
High Courts12 May 1909
Silajit Mahto Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 865
Penal Code, 1860 (IPC) — Section 103(4), 141(4), 147, 323, 324
High Courts12 May 1909
Silajit Mahoto and Others Vs Emperor
Calcutta High Court · 4 Ind. Cas. 19
Penal Code, 1860 (IPC) — Section 147