High Courts09 Jul 1909
Jotindra Nath Acharjee Chowdhury Vs Moharshey
Calcutta High Court · 3 Ind. Cas. 430a
Bengal Tenancy Act, 1885 — Section 153
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,840 of 3,203
High Courts09 Jul 1909
Singer Manufacturing Company Vs Raja Prosad
Calcutta High Court · (1909) ILR (Cal) 960
Contract Act, 1872 — Section 74
High Courts09 Jul 1909
Ram Kristo Mohapatra Vs Jagannath Mohapravu, Idol and Another, Shebait
Calcutta High Court · 3 Ind. Cas. 98
High Courts09 Jul 1909
Singer Manufacturing Co. Vs Raja Prosad
Calcutta High Court · (1909) 07 CAL CK 0015
High Courts09 Jul 1909
Sheikh Abdul Vs Chabil Jan Bibi and Others
Calcutta High Court · (1909) 07 CAL CK 0013
High Courts09 Jul 1909
Babua Das Vs Abdul Majid Chowdhury Khan Bahadur and Others
Calcutta High Court · (1909) 07 CAL CK 0009
High Courts08 Jul 1909
Mohunt Ram Sundar Dass Vs Barham Deo Narain Thakur and Others
Calcutta High Court · (1909) 07 CAL CK 0061
High Courts08 Jul 1909
Nirad Mohini Dassi Vs Shibadas Pal Dewasin
Calcutta High Court · (1909) ILR (Cal) 975
High Courts08 Jul 1909
Nirodbarani Dassi Vs Shiba Das Pal Dewasin
Calcutta High Court · 3 Ind. Cas. 76
High Courts07 Jul 1909
Ishan Chundra Dutt Vs Kunja Mohan Deb
Calcutta High Court · (1909) 07 CAL CK 0044
High Courts07 Jul 1909
Girwardhari Lal Vs Emperor
Calcutta High Court · 4 Ind. Cas. 13
Criminal Procedure Code, 1898 (CrPC) — Section 197, 235
High Courts06 Jul 1909
Lajpat Rai Vs "The Englishman," Ltd.
Calcutta High Court · (1909) ILR (Cal) 883
Penal Code, 1860 (IPC) — Section 131
High Courts06 Jul 1909
Lala Lajpat Rai Vs The "Englishman" Ltd. and Others
Calcutta High Court · 3 Ind. Cas. 224
High Courts05 Jul 1909
Tara Prasonno Mukherjee Vs Asutosh Chowdhury
Calcutta High Court · (1909) 07 CAL CK 0036
High Courts01 Jul 1909
Lakhya Dasya Vs Umakanto Chuckerbutty and Another
Calcutta High Court · (1909) 07 CAL CK 0042
High Courts30 Jun 1909
Danoo Darjee Vs Momatajaddi Bhuiya and Others
Calcutta High Court · (1909) 06 CAL CK 0049
High Courts30 Jun 1909
Jyotish Chandra Mukerjee Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 955
Criminal Procedure Code, 1898 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 465, 471, 477A
High Courts28 Jun 1909
Radhika Nath Sarkar and Another Vs Rakhal Raj Gayen and Others
Calcutta High Court · 3 Ind. Cas. 835
Bengal Tenancy Act, 1885 — Section 171
High Courts28 Jun 1909
Bancharam Majumdar Vs Adya Nath Bhattacharja and Others
Calcutta High Court · 3 Ind. Cas. 492
Presidency Small Cause Courts Act, 1882 — Section 25Succession Certificate Act, 1889 — Section 4