High Courts02 Mar 1909
Samiruddin Munshi Vs Benga Shaikh and Others
Calcutta High Court · (1909) 03 CAL CK 0004
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,852 of 3,203
High Courts01 Mar 1909
Sital Rai and Another Vs Nandalal and Others
Calcutta High Court · (1909) 03 CAL CK 0001
High Courts26 Feb 1909
Mohabir Saran and Others Vs Lala Baldeo Sahai and Others
Calcutta High Court · (1909) 02 CAL CK 0016
High Courts25 Feb 1909
Gopinath Jew Thakur and Others Vs Radha Kanta Thakurji and Others
Calcutta High Court · (1909) 02 CAL CK 0029
High Courts25 Feb 1909
Mohini Mohan Adhikary Vs Kashinath Roy Chowdhry
Calcutta High Court · (1909) ILR (Cal) 615
High Courts24 Feb 1909
Abdul Khayar Abdul Haque Chowdhry Vs Reazuddin Ahmad Chowdhury
Calcutta High Court · (1909) 02 CAL CK 0031
High Courts24 Feb 1909
Gopal Chandra Naskar and Others Vs Gadadhar Mondal
Calcutta High Court · (1909) 02 CAL CK 0006
High Courts23 Feb 1909
Atul Chunder Ghose Vs Lakshman Chunder Sen
Calcutta High Court · (1909) ILR (Cal) 609
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts23 Feb 1909
Atul Chandra Ghose Vs Lakshman Chunder Sen
Calcutta High Court · (1909) 02 CAL CK 0033
High Courts23 Feb 1909
Kailash Chandra Pal Vs Hari Mohan Das and Others
Calcutta High Court · (1909) 02 CAL CK 0032
High Courts22 Feb 1909
Biswa Nath Bhattacharjee Vs Durga Sundari Debi
Calcutta High Court · (1909) 02 CAL CK 0040
High Courts22 Feb 1909
Krishna Das Baishnab Vs Kali Sunkar Bajpai and Others
Calcutta High Court · (1909) 02 CAL CK 0015
High Courts22 Feb 1909
Raja Koer and Others Vs Ganga Singh and Another
Calcutta High Court · (1909) 02 CAL CK 0009
High Courts18 Feb 1909
Ajodhya Roy Vs Hardwar Roy and Others
Calcutta High Court · (1909) 02 CAL CK 0030
High Courts18 Feb 1909
Debendra Nath Sen Vs Mirza Abdul Samed Seroji and Others
Calcutta High Court · (1909) 02 CAL CK 0011
High Courts18 Feb 1909
Mewa Lal Sahu and Another Vs Kumerji Jha and Others
Calcutta High Court · (1909) 02 CAL CK 0001
High Courts17 Feb 1909
Biswambhar Mirdha and Another Vs Sarup Chandra Gain
Calcutta High Court · (1909) 02 CAL CK 0023
High Courts17 Feb 1909
Jogendra Chandra Shaha Chowdhury Vs Srish Chandra Shaha Chowdhury and Others
Calcutta High Court · (1909) 02 CAL CK 0018
High Courts16 Feb 1909
Emperor Vs Gaya Nath Dass and Others
Calcutta High Court · 4 Ind. Cas. 286
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
High Courts16 Feb 1909
Tarubala Dasi Vs Moni Lal Das and Others
Calcutta High Court · (1909) 02 CAL CK 0024