COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,860 of 3,203
Ram Lochan Singh and Others Vs Beni Prasad Kumari and on her death Kumar Newaz Prosad Singh
Calcutta High Court · 1 Ind. Cas. 933
Ram Lochan Singh Vs Beni Prasad Kumri
Calcutta High Court · (1909) ILR (Cal) 252
Debendra Nath Ghosh Vs Sheikh Esha Huq Mistri
Calcutta High Court · 5 Ind. Cas. 58
R.T. Hopcroft Vs The Emperor
Calcutta High Court · 1 Ind. Cas. 737
Hopcroft Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 163
Kishori Lal Panuri and Another Vs Emperor
Calcutta High Court · 4 Ind. Cas. 72
Jamini Mullick Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 174
Jamini Mullick and Others Vs Emperor
Calcutta High Court · 1 Ind. Cas. 910
Narendra Lal Khan Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 166
Rajah Narendra Lal Khan and Others Vs Emperor
Calcutta High Court · 1 Ind. Cas. 738
A. Thomson Vs Emperor
Calcutta High Court · 4 Ind. Cas. 590
Jyotindra Nath Daw Vs Hem Chandra Daw
Calcutta High Court · (1909) ILR (Cal) 415 : 2 Ind. Cas. 293
Rajbansi Roy and Others Vs Mahabir Roy and Others
Calcutta High Court · 4 Ind. Cas. 121
Chairman, Howrah Municipality Vs Golapi Bewa
Calcutta High Court · 2 Ind. Cas. 939
Prosanno Kumar Bose Vs Sarat Shoshi Ghosh
Calcutta High Court · (1909) ILR (Cal) 86
Hurdwary Mull Vs Ahmed Musaji Selaji and Others
Calcutta High Court · 1 Ind. Cas. 371
Ramdhari Koer Vs Ram Kanta Chowdhury and Others
Calcutta High Court · 1 Ind. Cas. 572
Mati Lal Pal Vs Preo Nath Mitra and Others
Calcutta High Court · 3 Ind. Cas. 696
Tara Charan Sarkar and Another Vs Bengal Coal Co. Ltd. and Another
Calcutta High Court · 4 Ind. Cas. 354