High Courts11 Aug 1908
Kanungoe Krishun Prosad Vs Romesh Chunder Mandul and Others
Calcutta High Court · 4 Ind. Cas. 467
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,862 of 3,203
High Courts10 Aug 1908
Jagadish Chandra Shaha Vs Kripa Nath Shaha
Calcutta High Court · (1909) ILR (Cal) 130
Civil Procedure Code, 1882 — Section 244, 295
High Courts10 Aug 1908
Sreemati Atarmani Dasi Vs The Corporation of Calcutta
Calcutta High Court · (1908) 08 CAL CK 0022
High Courts10 Aug 1908
Jagadish Chundra Shaha Vs Kirpa Nath Shaha
Calcutta High Court · 1 Ind. Cas. 783
High Courts07 Aug 1908
Rangamani Dasi Vs Jogendra Nath Manna and Others
Calcutta High Court · 3 Ind. Cas. 304
Civil Procedure Code, 1908 (CPC) — Section 103, 146
High Courts05 Aug 1908
Gobindo Rani Dassi Vs Brinda Rani Dassi
Calcutta High Court · (1908) 08 CAL CK 0021
High Courts05 Aug 1908
Ebrahim Ismail Timol Vs Provas Chander Mitter
Calcutta High Court · (1909) ILR (Cal) 59
High Courts05 Aug 1908
Ebrahim Ismail Timol Vs Provas Chandar Mitter
Calcutta High Court · 1 Ind. Cas. 472
High Courts04 Aug 1908
Muktakeshi Dasi Vs Pulin Behari Singh and Others
Calcutta High Court · 1 Ind. Cas. 155
Bengal Tenancy Act, 1885 — Section 22
High Courts03 Aug 1908
Jogendra Chunder Dutt and Another Vs Apurna Dassi and Others
Calcutta High Court · 3 Ind. Cas. 859
High Courts31 Jul 1908
Fanindra Nath Chatterji Vs Emperor
Calcutta High Court · 1 Ind. Cas. 519
Penal Code, 1860 (IPC) — Section 186
High Courts31 Jul 1908
V. Woods, Agent to the Assam Bengal Ry. Co. Vs Meher Ali
Calcutta High Court · 3 Ind. Cas. 479
Railways Act, 1890 — Section 140, 77
High Courts31 Jul 1908
Fanindra Nath Chatterjee Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 67
Penal Code, 1860 (IPC) — Section 186, 189
High Courts31 Jul 1908
Sheikh Ahmed Ali Vs Keenoo Khan
Calcutta High Court · 1 Ind. Cas. 202
Criminal Procedure Code, 1898 (CrPC) — Section 517Penal Code, 1860 (IPC) — Section 323
High Courts31 Jul 1908
Ahmed Ali Vs Keenoo Khan
Calcutta High Court · (1909) ILR (Cal) 44
Criminal Procedure Code, 1898 (CrPC) — Section 423(d), 517, 522Penal Code, 1860 (IPC) — Section 323
High Courts31 Jul 1908
Phanindra Nath Chatterji and Another Vs The Emperor
Calcutta High Court · (1908) 07 CAL CK 0006
High Courts30 Jul 1908
Sheonandan Singh and Others Vs Jeonandan Dusadh and Another
Calcutta High Court · 1 Ind. Cas. 376
Evidence Act, 1872 — Section 33(2)
High Courts27 Jul 1908
Nagendra Kumar Basu Vs Nabin Mandal
Calcutta High Court · (1909) ILR (Cal) 189
Civil Procedure Code, 1908 (CPC) — Section 100, 108, 157, 158